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Delhi High Court judgments

1,22,059 judgments · page 5,965 of 6,103

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High Courts22 Dec 1977

Girdhari Lal Gupta Vs K. Gian Chand Jain and Co., Delhi-6

Delhi High Court · AIR 1978 Delhi 146 : (1978) 14 DLT 132 : (1978) 1 ILR Delhi 472

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High Courts20 Dec 1977

Audyogic Karamcham Group Housing Society Limited Vs Delhi Development Authority and Others

Delhi High Court · (1978) 14 DLT 110

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High Courts17 Dec 1977

Harbans Singh Vs J.D. Jain and Others

Delhi High Court · (1972) 8 DLT 329

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High Courts16 Dec 1977

Inder Singh and Surender Singh Vs State

Delhi High Court · (1978) ILR Delhi 633 : (1978) RLR 493

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High Courts13 Dec 1977

Municipal Corporation of Delhi Vs Mansa Devi

Delhi High Court · (1979) 15 DLT 214

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High Courts12 Dec 1977

Jaimal Singh Makin Vs The Official Liquidator of Majestic Financiers (P) Ltd.

Delhi High Court · AIR 1978 Delhi 169 : (1978) 48 CompCas 419 : (1979) 14 DLT 124 : (1978) ILR Delhi 267 : (1978) RLR 137

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High Courts09 Dec 1977

Union of India Vs H.S. Parasher

Delhi High Court · (1978) RLR 345

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High Courts09 Dec 1977

Punjab Cloth Store Vs Commissioner of Income Tax

Delhi High Court · (1978) ILR Delhi 157(2) : (1980) 121 ITR 604

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High Courts02 Dec 1977

Faridabad Cold Storage and Allied Industry Vs The Official Liquidator of Ammonia Supplies Corporation (P.) Ltd.

Delhi High Court · AIR 1978 Delhi 158 : (1978) 48 CompCas 432 : (1978) 14 DLT 147 : (1978) ILR Delhi 279 : (1978) RLR 170

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High Courts02 Dec 1977

Shanker Housing Corporation (Ext.) Vs Mohan Devi and Others

Delhi High Court · AIR 1978 Delhi 255 : (1978) 14 DLT 153 : (1978) 1 ILR Delhi 607 : (1978) RLR 205

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High Courts02 Dec 1977

R.C. Abrol and Co. (Pvt.) Ltd. Vs A.R. Chadha and Co.

Delhi High Court · AIR 1978 Delhi 167 : (1979) 49 CompCas 77 : (1978) 14 DLT 35 : (1978) RLR 163

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High Courts18 Nov 1977

Roshan Lal Singhania and Others Vs Municipal Corporation of Delhi and Another

Delhi High Court · (1978) CriLJ 1027

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High Courts17 Nov 1977Dismissed

Sri Krishna Parshad and Others Vs Registrar of Companies

Delhi High Court · (1978) 48 CompCas 397

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High Courts17 Nov 1977

Om Prakash Narang Vs Prabha Narang

Delhi High Court · AIR 1978 Delhi 240 : (1979) 15 DLT 181 : (1978) 1 ILR Delhi 495

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High Courts16 Nov 1977

Sudershan Talkies Delhi (P.) Ltd. Vs The Collector of Stamps

Delhi High Court · (1978) 1 ILR Delhi 287

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High Courts16 Nov 1977

Sudarshan Talkies (Delhi) Pvt. Ltd. Vs The Chief Controlling Revenue Authority

Delhi High Court · AIR 1978 Delhi 162 : AIR 1978 Delhi 112 : (1978) 48 CompCas 591 : (1978) 14 DLT 28 : (1978) 1 ILR Delhi 597 : (1978) RLR 167

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High Courts09 Nov 1977

Municipal Corporation of Delhi Vs J.B. Bottling Company Pvt. Ltd.

Delhi High Court · (1978) 14 DLT 1 : (1978) ILR Delhi 129

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High Courts09 Nov 1977

Chandu Lal Vs Municipal Corporation of Delhi

Delhi High Court · AIR 1978 Delhi 174 : (1978) 1 ILR Delhi 292

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High Courts08 Nov 1977

D.R. Malhotra Vs Indian Aluminium Cables

Delhi High Court · (1978) RLR 43

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High Courts03 Nov 1977

National and Grinday Bank Vs Radio Electronics Corporation P. Ltd.

Delhi High Court · (1978) RLR 217

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