COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,880 of 5,884
American Furnishing House New Delhi Vs Udal Ram Bhurji
Delhi High Court · AIR 1968 Delhi 163
Jagannath Kashinath Kavalekar Vs Union of India and Others
Delhi High Court · AIR 1967 Delhi 121 : (1967) CriLJ 1497
The United Commercial Bank Ltd. Vs Firm Ganesh Das R.B. Kidar Nath and Others
Delhi High Court · (1968) 4 DLT 220
Banarsi Dass and Another Vs Income Tax Officer, B-III District, New Delhi and Others
Delhi High Court · AIR 1968 Delhi 43
A.S. Selhi Vs Union of India
Delhi High Court · AIR 1968 Delhi 26 : (1968) ILR Delhi 393 Supp : (1968) ILR Delhi 393 : (1968) LabIC 24
Shanti Devi Vs The State
Delhi High Court · AIR 1968 Delhi 177 : (1968) CriLJ 1156
The Vanguard Insurance Co. Ltd. Vs Savitri Suri and Others
Delhi High Court · (1967) ACJ 414
Sant Bhushan Lal Vs Brij Bhushan Lal and Others
Delhi High Court · AIR 1967 Delhi 137 : (1967) 3 DLT 488
Niranjan Dass Vs Gulzari Lal and Others
Delhi High Court · (1967) ACJ 202
Prem Singh and Others Vs Tika Ram and Others
Delhi High Court · (1967) ACJ 243
Premier Insurance Co. Ltd., Madras Vs Swaran Kaur and Others
Delhi High Court · (1967) ACJ 421 : AIR 1967 Delhi 125
The Salween Timber and Construction Company (India) Vs Union of India
Delhi High Court · (1968) 4 DLT 93
Mohammad Khalid Vs Chief Commissioner, Delhi
Delhi High Court · AIR 1968 Delhi 13 : (1968) CriLJ 50(1)
The Commissioner of Income Tax Vs Chaman Lal and Bros.
Delhi High Court · (1967) 03 DEL CK 0012
Harvir Giri Vs Jagdish Chander and Others
Delhi High Court · (1967) 03 DEL CK 0009
The Government Servants Cooperative Housebuilding Society Ltd. Vs S.L. Katyal and Others
Delhi High Court · (1967) 3 DLT 657