COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,878 of 5,884
High Courts13 Jun 1967
Saraf Mull Rairoo Mull Vs Commissioner of Income Tax
Delhi High Court · AIR 1968 Delhi 18
High Courts13 Jun 1967
Madho Shobha and Another Vs Lt. Governor Himachal Pradesh and Others
Delhi High Court · AIR 1968 Delhi 59
High Courts09 Jun 1967
Union of India Vs The Karnal Distillery Co. Ltd
Delhi High Court · (1967) 3 DLT 579
High Courts07 Jun 1967
Nagar Panchayat Jhajha (Nagar Sabha) Bhuj Vs The State of Punjab
Delhi High Court · (1968) ILR Delhi 90 Supp : (1968) ILR Delhi 90
High Courts06 Jun 1967
The Municipal Committee, Simla Vs A.R. Pasricha and CO. Pvt. Ltd.
Delhi High Court · (1967) 3 DLT 612 : (1968) ILR Delhi 97 Supp
High Courts30 May 1967
Angrup Thakar and Others Vs State of Punjab and Another
Delhi High Court · AIR 1968 Delhi 97 : (1967) 3 DLT 455
High Courts24 May 1967
Dev Kaj Vs Lieutenant Governor, Delhi and Others
Delhi High Court · (1968) CriLJ 820 : (1968) 4 DLT 34
High Courts15 May 1967
Narain Devi Vs Dev Raj and Others
Delhi High Court · (1967) ACJ 344 : (1968) 4 DLT 46
High Courts09 May 1967
J. and P. Coats Ltd. Vs Chadha and Co. (India), New Delhi and Another
Delhi High Court · AIR 1967 Delhi 141
High Courts05 May 1967Dismissed
Springdales School, New Delhi and Others Vs Sati Tahilramani, New Delhi
Delhi High Court · AIR 1969 Delhi 7
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, Order 50 Rule 1, 36, 7Delhi Rent Control Act, 1958 — Section 14, 15(2), 35(1), 36(2), 37(2)Delhi Rent Control Rules, 1959 — Rule 23
High Courts05 May 1967
Madan Lal Vs The Superintendent Tehar Jail and Others
Delhi High Court · (1968) CriLJ 821
High Courts05 May 1967
Ram Saran Das Raja Ram and Another Vs Lala Ram Chander
Delhi High Court · AIR 1968 Delhi 233
High Courts01 May 1967
Pragowati Devi Vs Bhawani Shankek Basrurker
Delhi High Court · (1967) 3 DLT 545
High Courts28 Apr 1967
H.S. Mehra Vs The Union of India (UOI) and Others
Delhi High Court · (1968) CriLJ 915
High Courts28 Apr 1967
H.S. Mehra Vs The Union of India and Others
Delhi High Court · AIR 1968 Delhi 142