High Courts27 Apr 1967Dismissed
Prem Sagar Chawla Vs Messrs Security and Finance (P). Ltd. and another
Delhi High Court · AIR 1968 Delhi 21
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,879 of 5,884
High Courts27 Apr 1967
S. Jaswant Singh Vs Commissioner of Income Tax, Delhi
Delhi High Court · AIR 1968 Delhi 99 : (1968) 67 ITR 175
High Courts25 Apr 1967Allowed
Lachhman Das, Tobacco Dealers Vs Union of India (UOI) and Others
Delhi High Court · (1978) 2 ELT 500
High Courts25 Apr 1967Allowed
Lachmandas Tobacco Dealer Vs Union of India (UOI) and Others
Delhi High Court · (1978) 2 ELT 502
High Courts19 Apr 1967
Gupta Tobacco Co. Tobacco Dealers Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 64 : (1967) 3 DLT 284
Central Excise Rules, 1944 — Rule 151Constitution of India, 1950 — Article 226
High Courts17 Apr 1967
National Hurricane Works Vs Union of India and Others
Delhi High Court · AIR 1967 Delhi 156
High Courts14 Apr 1967
Manaohar Lal Beli Ram Vs Har Kishan Lal and Another
Delhi High Court · AIR 1968 Delhi 108
High Courts14 Apr 1967
Hindustan Steel (Private) Ltd. Vs Usha Rani Gupta and Another
Delhi High Court · AIR 1969 Delhi 59 : (1967) 3 DLT 635
High Courts14 Apr 1967
National Hurricane Works Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 29
High Courts11 Apr 1967
Ram Lubhai and Others Vs Manjit Singh and Another
Delhi High Court · (1968) 4 DLT 157
High Courts07 Apr 1967Allowed
Vaishanava Dass and others Vs Faqir Chand and others
Delhi High Court · (1967) 04 DEL CK 0025
High Courts06 Apr 1967
Datta Ram and Others Vs The Union of India (UOI)
Delhi High Court · (1967) 04 DEL CK 0022
High Courts06 Apr 1967
Budh Ram Sharma Vs Banwari Lal and Another
Delhi High Court · (1971) 7 DLT 360
High Courts05 Apr 1967
Firm Ram Sewak Hari Ram Vs Sain Datta Mal
Delhi High Court · AIR 1967 Delhi 113
High Courts05 Apr 1967
Om Parkash Jhumman Lal Vs Labour Court, Tis Hazari, Delhi and Another
Delhi High Court · AIR 1968 Delhi 153
High Courts05 Apr 1967
The Unique Mtoor and General Insurance Co. Ltd. Vs Krishmira Singh Sidhu and Others
Delhi High Court · (1967) 3 DLT 500