COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,864 of 5,884
High Courts25 Nov 1968
Amir-Jamia and Others Vs Desharath Raj
Delhi High Court · (1969) ILR Delhi 202
High Courts22 Nov 1968
Wearwell Cycle Co. (India) Limited Vs Wearwell Industries and Another
Delhi High Court · (1969) 5 DLT 469 : (1968) ILR Delhi 524 Supp
High Courts21 Nov 1968
Union of India Vs Sobha Singh and Sons (P) Ltd.
Delhi High Court · (1969) 5 DLT 464 : (1969) ILR Delhi 120
High Courts20 Nov 1968
Pajnu Mal and Others Vs S.L. Keshwari and Others
Delhi High Court · (1969) 5 DLT 264
High Courts14 Nov 1968
Omesh Saigal and Another Vs R.K. Dalmia
Delhi High Court · AIR 1969 Delhi 214 : (1969) CriLJ 896 : (1969) 5 DLT 24 : (1969) ILR Delhi 110
High Courts14 Nov 1968
Bhan Singh Vs S. Kanwaljit Singh and Others
Delhi High Court · AIR 1969 Delhi 349
High Courts12 Nov 1968
Nawal Kishore Tara Chand Vs State
Delhi High Court · AIR 1969 Delhi 198 : (1969) CriLJ 881
High Courts12 Nov 1968
Revisional Criminal Nawal Kishore Vs The State
Delhi High Court · (1969) 5 DLT 336 : (1969) ILR Delhi 356
High Courts08 Nov 1968
Basant Kumar Jain Vs Union of India and Others
Delhi High Court · (1969) 5 DLT 599
High Courts06 Nov 1968
Bikram Singh and Others Vs G.D. Jhingan, Secretary, Delhi and East Punjab Circle, Telegraph Co-operative Thrift and Credit Society Ltd., Eastern Court, New Delhi and Others
Delhi High Court · (1969) ILR Delhi 1
High Courts04 Nov 1968
Thakar Singh and Another Vs Karriers Finance Pvt. Ltd.
Delhi High Court · (1968) 11 DEL CK 0023