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Delhi High Court judgments

1,17,672 judgments · page 5,866 of 5,884

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High Courts11 Oct 1968

Kewel Krishnan Vs Khazan Singh

Delhi High Court · AIR 1970 Delhi 81 : (1968) 4 DLT 691 : (1969) ILR Delhi 130 Supp

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, Order 33 Rule 7
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High Courts11 Oct 1968

H.G. Gupta and Sons, Delhi Vs Commissioner of Income Tax, New Delhi

Delhi High Court · (1968) ILR Delhi 500 Supp : (1968) ILR Delhi 500 : (1969) 72 ITR 701

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High Courts11 Oct 1968

Orissa Cement Ltd. Vs The Commissioner of Income Tax, Delhi

Delhi High Court · (1969) ILR Delhi 361 : (1969) 73 ITR 14

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High Courts10 Oct 1968

Prem Raj Vs Surat Singh and Others

Delhi High Court · (1969) 5 DLT 90

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High Courts09 Oct 1968

S. Inder Singh Vs Nanak Chand and Another

Delhi High Court · (1969) 5 DLT 149

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High Courts08 Oct 1968

L. Hans Raj Gupta and Another Vs The Commissioner of Income Tax

Delhi High Court · (1969) ILR Delhi 240 : (1969) 73 ITR 765

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High Courts08 Oct 1968

T.C. Rakhi Vs Usha Gujral, Lucknow

Delhi High Court · (1969) ILR Delhi 9

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High Courts03 Oct 1968

Pearey Lal Syal Vs Dhian Singh

Delhi High Court · (1969) 5 DLT 88

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High Courts03 Oct 1968

Ved Prakash Gupta Vs Hans Raj Taneja and Another

Delhi High Court · (1969) ILR Delhi 127

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High Courts01 Oct 1968

Walaiti Ram Seth Vs Krishan Kapur and Another

Delhi High Court · (1968) ILR Delhi 317 Supp : (1968) ILR Delhi 317

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High Courts27 Sept 1968

State Vs Harbans Lal

Delhi High Court · (1969) 5 DLT 655

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High Courts27 Sept 1968

Namdhari Gurudwara Vs Nakbinoo and Others

Delhi High Court · (1969) 5 DLT 592

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High Courts26 Sept 1968

Freewheels (P) Ltd., New Delhi Vs Veda Mittra and Another

Delhi High Court · AIR 1969 Delhi 258 : (1969) 39 CompCas 1 : (1969) ILR Delhi 27

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High Courts26 Sept 1968

Meena Ram Vs Amolak Ram

Delhi High Court · (1969) 5 DLT 100

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High Courts25 Sept 1968

Mangtu Vs Tikam Ram and Others

Delhi High Court · (1969) 5 DLT 314

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High Courts24 Sept 1968

Nand Kishore Chela Mal Vs Commissioner of the Municipal Corporation of Delhi and Others

Delhi High Court · AIR 1969 Delhi 137 : (1969) CriLJ 599

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High Courts24 Sept 1968

Radhey Shyam Sawhney and Others Vs Bawa Joginder Singh Bhalla and Others

Delhi High Court · AIR 1969 Delhi 142 : (1969) 5 DLT 82 : (1969) ILR Delhi 19

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High Courts24 Sept 1968

A.N. Jindal Vs P.L. Chhabra

Delhi High Court · AIR 1969 Delhi 291 : (1969) CriLJ 1239 : (1968) ILR Delhi 493 Supp : (1968) ILR Delhi 493

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High Courts24 Sept 1968

Daropti Vs Deputy Commissioner, Simla and Others

Delhi High Court · (1969) 5 DLT 33

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High Courts20 Sept 1968

P.C. Gulati Vs Lajya Ram Kapur and Another

Delhi High Court · AIR 1969 Delhi 275 : (1969) ILR Delhi 277

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