High Courts17 Dec 1968
The State (Delhi) Vs Dewan Ram Dass T. Chugani
Delhi High Court · AIR 1969 Delhi 319 : (1969) CriLJ 1380 : (1969) 5 DLT 526
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,863 of 5,884
High Courts16 Dec 1968
Madan Lal Kharbanda Vs Union of India and Others
Delhi High Court · (1969) 5 DLT 578
High Courts12 Dec 1968
E.T. Sen (Retd.) Vs Edatata Narayanan and Others
Delhi High Court · AIR 1969 Delhi 201 : (1969) CriLJ 884 : (1969) 5 DLT 348 : (1969) ILR Delhi 157
High Courts11 Dec 1968
B.K. Sardarilal Vs Union of India and Others
Delhi High Court · (1968) ILR Delhi 534 Supp : (1968) ILR Delhi 534
High Courts10 Dec 1968
R.P. Kapur, ICS (Retd.) Vs The Chief Commissioner and Others
Delhi High Court · (1970) 6 DLT 77
High Courts09 Dec 1968
Municipal Corporation of Delhi Vs Kuldip Lal Bhandari and Others
Delhi High Court · (1969) ACJ 276 : AIR 1970 Delhi 37 : (1969) 5 DLT 543 : (1969) ILR Delhi 497 Supp
High Courts02 Dec 1968Allowed
Ram Sahai and Another Vs Rabia Begum and Others
Delhi High Court · (1969) ACJ 56
High Courts29 Nov 1968
Vidya Parkash Vs Municipal Committee, Simla and Another
Delhi High Court · (1969) 5 DLT 283
High Courts29 Nov 1968
Chhajju Ram Vs Bhuri and Others
Delhi High Court · AIR 1969 Delhi 273 : (1969) 5 DLT 372