COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,840 of 5,884
High Courts28 Oct 1970
Municipal Corporation of Delhi and Another Vs Laxmi Narain and Another
Delhi High Court · (1973) CriLJ 690 : (1972) 8 DLT 1 : (1970) ILR Delhi 771
High Courts23 Oct 1970
Mohd. Jan Vs Haji Abdul Sattar and Others
Delhi High Court · AIR 1971 Delhi 132
High Courts23 Oct 1970
Jagdev Singh Mumick Vs Commissioner of Income Tax
Delhi High Court · (1971) 81 ITR 508
High Courts20 Oct 1970
Pandit Chander Sain Vs Rani Vidya Wati and Others
Delhi High Court · (1971) 7 DLT 329 : (1971) 1 ILR Delhi 223
High Courts19 Oct 1970
Commissioner of Income Tax Vs Jagat Cinema
Delhi High Court · (1970) ILR Delhi 799 : (1971) 81 ITR 488
High Courts16 Oct 1970
Ranjit Singh and Another Vs The Assessing Authority and Others
Delhi High Court · (1972) 8 DLT 116 : (1972) 29 STC 499
High Courts16 Oct 1970
Raj Enginbering Works Private Ltd., Ajmere Gate, Delhi Vs E. Krishna Murti, Industrial Tribunal, Delhi and Others
Delhi High Court · (1972) 8 DLT 121
High Courts14 Oct 1970
Mohd. Khan Durrany Vs The Principal (Tulsi Ram) Shivaji College and Others
Delhi High Court · (1970) ILR Delhi 414
High Courts14 Oct 1970
R.C. Sood and Co. Pvt. Ltd. Vs The Union of India and Others
Delhi High Court · AIR 1971 Delhi 170
High Courts13 Oct 1970
Madan Iron Stores and Others Vs Delhi Development Authority and Others
Delhi High Court · (1970) ILR Delhi 824
High Courts12 Oct 1970
Bardu Ram Dhanna Ram Vs Ram Chander Khibru
Delhi High Court · AIR 1972 Delhi 34 : (1972) 8 DLT 135
High Courts12 Oct 1970
Sarup Singh Vs Union of India and Another
Delhi High Court · (1970) ILR Delhi 464
High Courts08 Oct 1970
Mohinder Singh and Others Vs The State
Delhi High Court · (1970) ILR Delhi 854