COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,839 of 5,884
High Courts19 Nov 1970
Ram Singh and Others Vs Khushwaqat Raj and Others
Delhi High Court · AIR 1971 Delhi 164
High Courts18 Nov 1970
Padam Chand Vs Bharat Singh and Others
Delhi High Court · (1971) 1 ILR Delhi 64 : (1971) ILR Delhi 64
High Courts17 Nov 1970
Ram Kumar Vs Municipal Corporation and Another
Delhi High Court · (1971) CriLJ 716
High Courts16 Nov 1970
DELHI GLASS WORKS P. LTD Vs COMMISSIONER OF Income Tax, NEW DELHI.
Delhi High Court · (1971) 81 ITR 95
High Courts16 Nov 1970
Delhi Glass Works P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1971) 81 ITR 95
High Courts12 Nov 1970
Workmen of Indian Overseas Bank Vs Indian Overseas Bank and Another
Delhi High Court · (1973) 1 LLJ 316
High Courts11 Nov 1970
Sheo Nath and Others Vs Union of India
Delhi High Court · (1970) ILR Delhi 353
High Courts09 Nov 1970
Nanak Chand and Others Vs Kohinoor Chemical Co. Ltd.
Delhi High Court · (1970) ILR Delhi 344
High Courts06 Nov 1970
Hanuman Prasad Gupta and Others Vs Lt. Governor Union Territory of Delhi and Others
Delhi High Court · (1972) 8 DLT 322
High Courts02 Nov 1970
The Commissioner of Income Tax, Delhi Vs B.N. Bhaskar (H.U.F.)
Delhi High Court · (1971) ILR Delhi 555 : (1971) 82 ITR 345
High Courts30 Oct 1970
Union of India and Others Vs N.K. (P) Ltd. and Others
Delhi High Court · (1971) 7 DLT 406 : (1971) 1 ILR Delhi 355
High Courts30 Oct 1970
The Punjab Registered (Iron and Steel) Stockholders Association Ltd. Vs The Union of India
Delhi High Court · (1970) ILR Delhi 809