COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,838 of 5,884
High Courts14 Dec 1970
Union of India Vs R.P. Dhir and Others
Delhi High Court · (1970) ILR Delhi 433
High Courts10 Dec 1970
Munshi Lal and Others Vs Delhi Administration and Others
Delhi High Court · (1971) ILR Delhi 113
High Courts09 Dec 1970
V. Radhakrishnan Murthy Vs Secretary, National Council of Educational Research and Training and Others
Delhi High Court · (1971) ILR Delhi 121
High Courts09 Dec 1970
C.S. Loganathan Vs P.L. Kapur and Another
Delhi High Court · (1972) 83 ITR 430
High Courts08 Dec 1970
Gayco Private Limited and Others Vs A.A. Khwaja and Others
Delhi High Court · (1970) ILR Delhi 453
High Courts07 Dec 1970
The Commissioner of Income Tax Vs Life Insurance Corporation of India and Others
Delhi High Court · (1971) ILR Delhi 91
High Courts07 Dec 1970
The Commissioner of Income Tax Vs Kamla Devi and Another
Delhi High Court · (1971) 7 DLT 253 : (1971) 81 ITR 773
High Courts30 Nov 1970
S.C. Malik Vs Union of India
Delhi High Court · AIR 1972 Delhi 211
Arbitration Act, 1940 — Section 2, 20, 31
High Courts27 Nov 1970
Chander Prakash Vs Sudesh Kumar
Delhi High Court · AIR 1971 Delhi 208 : (1971) 7 DLT 244 : (1971) 1 ILR Delhi 317
High Courts26 Nov 1970
Tarif Singh Shanti Saroop Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 233
High Courts23 Nov 1970
Edward Keventer(S) Private Limited Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1971) ILR Delhi 75 : (1971) 81 ITR 126
High Courts19 Nov 1970
Devi Parshad Mathur Vs The Union of India and Others
Delhi High Court · (1972) 8 DLT 112