High Courts14 Oct 1967
Ballabh Dass Aggarwal Vs New Delhi Municipal Committee and Another
Delhi High Court · (1988) 35 DLT 94
COURT ARCHIVE
Delhi High Court judgments
1,15,518 judgments · page 5,766 of 5,776
High Courts10 Oct 1967
Singh brothers and Another Vs The Union of India
Delhi High Court · (1967) 10 DEL CK 0026
High Courts09 Oct 1967
Registrar of Delhi University Vs Ashok Kumar Chopra and Another
Delhi High Court · (1968) ILR Delhi 364 Supp : (1968) ILR Delhi 364
High Courts09 Oct 1967
University of Delhi Vs Ashok Kumar Chopra and Another
Delhi High Court · AIR 1968 Delhi 131 : (1968) 4 DLT 4
High Courts09 Oct 1967
Delhi Cloth and General Mills Co. Ltd., Delhi Vs Municipal Corporation of Delhi and Another
Delhi High Court · AIR 1969 Delhi 159
High Courts09 Oct 1967
Chinti etc. Vs Daultu etc.
Delhi High Court · AIR 1968 Delhi 264 : (1968) 4 DLT 444 : (1968) ILR Delhi 282 Supp
High Courts06 Oct 1967
Ashok Kumar Vs Administrator Himachal Pradesh
Delhi High Court · (1968) 4 DLT 82
High Courts27 Sept 1967Allowed
B.D. Tandan and Others Vs Registrar of Companies
Delhi High Court · (1967) 09 DEL CK 0005
High Courts20 Sept 1967
COMMISSIONER OF Income Tax, PUNJAB, JAMMU AND KASHMIR, AND HIMACHAL PRADESH Vs R.B. JODHAMAL KUTHIALA.
Delhi High Court · (1968) 69 ITR 598
High Courts18 Sept 1967
Union of India, Delhi Vs Roshan Lal and Another
Delhi High Court · AIR 1968 Delhi 165 : (1968) 4 DLT 22
High Courts15 Sept 1967Dismissed
Thomas and Others Vs Hotz Hotels Ltd. and Others
Delhi High Court · (1968) 4 DLT 407(1)
Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 110, 110(1)
High Courts15 Sept 1967
Thomas toraneey and Others Vs Htoz Htoels Limited and Others
Delhi High Court · (1968) ACJ 86 : AIR 1969 Delhi 3 : (1968) 4 DLT 407
High Courts13 Sept 1967
Kampa Wati Devi Vs Basant Rai and Another
Delhi High Court · (1967) 4 DLT 395
High Courts12 Sept 1967
K.N. Gupta Vs Union of India and Another
Delhi High Court · AIR 1968 Delhi 85
High Courts08 Sept 1967Dismissed
Charanjit Lal Sodhi Vs Caledonian Insurance Company Ltd. and Another
Delhi High Court · (1969) ACJ 12
High Courts05 Sept 1967
COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN Vs L. BANSI DHAR.
Delhi High Court · (1968) 67 ITR 374