High Courts15 May 1969
The Official Liquidator, Peoples Insurance Company Ltd., (In Liquidation) Vs Mangal Singh etc.
Delhi High Court · AIR 1970 Delhi 58 : (1969) ILR Delhi 522
COURT ARCHIVE
Delhi High Court judgments
1,15,854 judgments · page 5,764 of 5,793
High Courts15 May 1969
Rajeshwar Prashad Vs The Collector of Customs and Central Excise and Others
Delhi High Court · (1970) 6 DLT 289 : (1969) ILR Delhi 1178 Supp
High Courts13 May 1969
Gurcharan Singh Vs Hans Raj
Delhi High Court · (1969) 5 DLT 539 : (1969) ILR Delhi 387 Supp
High Courts12 May 1969
Ratti Ram Tobacco Dealer Vs Union of India (UOI) and Ors
Delhi High Court · (1978) 2 ELT 505
High Courts09 May 1969
Deep Chand Gupta Vs The Union of India
Delhi High Court · (1970) 6 DLT 154 : (1969) ILR Delhi 964 Supp
High Courts09 May 1969
Jagdish Chander Dhawan Vs R.S. Amar Nath Mehra
Delhi High Court · (1969) ILR Delhi 816
High Courts09 May 1969
Riaz Ahmed Vs Habeeb-Ur-Rehman
Delhi High Court · (1969) 5 DLT 630 : (1969) ILR Delhi 474 Supp
High Courts08 May 1969
Delhi Administration Vs Ram Nath Aggarwal
Delhi High Court · (1969) CriLJ 1279 : (1970) 6 DLT 212
High Courts06 May 1969
Faqir Chand Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1969) ILR Delhi 581
High Courts06 May 1969Allowed
Concord Finance (P.) Ltd. Vs Rawalpindi Theatres (P.) Ltd.
Delhi High Court · (1969) 05 DEL CK 0011
High Courts01 May 1969Dismissed
Mohan Singh Vs Roshan Lal and Others
Delhi High Court · AIR 1970 Delhi 88
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(2), 151
High Courts28 Apr 1969
Uma Datt Vs R.K. Sardana and Another
Delhi High Court · AIR 1970 Delhi 56
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 68, Order 21 Rule 90
High Courts28 Apr 1969
Banarsi Lal Vs Neelam and Others
Delhi High Court · AIR 1969 Delhi 304 : (1969) CriLJ 1370
High Courts25 Apr 1969
Shital Prasad Tyagi Vs The Principal, Central Institute of Education, Delhi and Others
Delhi High Court · (1969) ILR Delhi 1184
High Courts25 Apr 1969
Sumer Chand Vs Daya Sarup Saxena
Delhi High Court · (1970) 6 DLT 145 : (1969) ILR Delhi 984 Supp
High Courts25 Apr 1969
Mahan Singh Vs The New Delhi Municipal Committee
Delhi High Court · (1969) ILR Delhi 824
High Courts24 Apr 1969
Raymon Engineering Works Vs The Union of India and Another
Delhi High Court · (1969) ILR Delhi 564