High Courts30 Oct 1967
Khair-un-Nisa Vs The Custodian of Evacuee Property, New Delhi
Delhi High Court · AIR 1968 Delhi 162 : (1968) 4 DLT 458
Evidence Act, 1872 — Section 101, 102, 103, 104
COURT ARCHIVE
Delhi High Court judgments
1,15,517 judgments · page 5,765 of 5,776
High Courts24 Oct 1967
Jagdish Chander Dhawan Vs Karam Chand Mehra and Another
Delhi High Court · AIR 1968 Delhi 181
High Courts20 Oct 1967
The State of Haryana Vs The Delhi Administration and Others
Delhi High Court · AIR 1968 Delhi 273 : (1968) 4 DLT 2
High Courts20 Oct 1967
Shanti Devi and Others Vs Harish Chandra
Delhi High Court · (1968) ILR Delhi 325 Supp : (1968) ILR Delhi 325
High Courts20 Oct 1967
K.C. Machanda Vs Murree Brewery Co., Rawalpindi
Delhi High Court · AIR 1968 Delhi 167 : (1985) 2 ILR Delhi 770
Displaced Persons (Debts Adjustment) Act, 1951 — Section 28
High Courts20 Oct 1967
Technological Institute of Textile Vs The Inspector, Central Excise, Technological Institute of Textiles, Bhiwani and Others
Delhi High Court · (1968) 4 DLT 206
High Courts20 Oct 1967
Commissioner of Expenditure Tax, New Delhi Vs Charat Ram and Sons, New Delhi
Delhi High Court · AIR 1968 Delhi 193
High Courts20 Oct 1967
Golconda Industries Private Ltd. Vs Registrar of Companies
Delhi High Court · AIR 1968 Delhi 170 : (1968) 38 CompCas 165 : (1968) ILR Delhi 275 Supp
High Courts20 Oct 1967
COMMISSIONER OF EXPENDITURE-TAX, SPECIAL INVESTIGATION CIRCLE A, NEW DELHI Vs CHARAT RAM AND SONS.
Delhi High Court · (1968) 70 ITR 173
High Courts19 Oct 1967
Jiwanalal Raj Narain Khanna and Others Vs Radhey Lal
Delhi High Court · AIR 1968 Delhi 90
Arbitration Act, 1940 — Section 20, 20(3), 20(4), 34
High Courts18 Oct 1967
Mohd. Yamin Vs Zafar Mohammad and Others
Delhi High Court · AIR 1968 Delhi 149 : (1968) CriLJ 918 : (1968) 4 DLT 141
High Courts17 Oct 1967
Lakshmi Insurance Co. Ltd., New Delhi Vs Commissioner of Income Tax, New Delhi
Delhi High Court · AIR 1968 Delhi 124 : (1968) ILR Delhi 409 Supp : (1968) ILR Delhi 409 : (1969) 72 ITR 474
High Courts17 Oct 1967
The Lakshmi Insurance Co. Ltd., New Delhi Vs Commissioner of Income Tax, New Delhi
Delhi High Court · AIR 1968 Delhi 124 : (1968) ILR Delhi 409 Supp : (1968) ILR Delhi 409 : (1969) 72 ITR 474
High Courts16 Oct 1967
C.G. Thorborg Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 292 : (1968) ILR Delhi 293 Supp : (1968) ILR Delhi 293