COURT ARCHIVE
Delhi High Court judgments
1,14,311 judgments · page 5,713 of 5,716
Union of India and Others Vs S. Sarup Singh
Delhi High Court · AIR 1968 Delhi 219
Devi Charan Vs Durga Porshad Chhanu Lal and Others
Delhi High Court · AIR 1967 Delhi 128
Amar Nath Kapur Vs Pran Nath Khanna
Delhi High Court · AIR 1968 Delhi 217 : (1968) CriLJ 1268 : (1968) 3 DLT 15
New Zealand Insurance Co. Ltd. Vs Kalu Ram and Others
Delhi High Court · (1967) ACJ 186
Durlab Singh Sant Singh Vs Mehr Chand Khanna and Others
Delhi High Court · AIR 1967 Delhi 68
Krishan Lal Vij Vs Union of India and Another
Delhi High Court · AIR 1969 Delhi 145
Union of India Vs Bhagat Ram Parma Nand and Another
Delhi High Court · AIR 1967 Delhi 153
Amar Singh Vs The Union of India and others
Delhi High Court · AIR 1967 Delhi 110
Delhi Administration Vs Parkash Chand and Others
Delhi High Court · AIR 1967 Delhi 151 : (1967) CriLJ 1630 : (1967) 3 DLT 383
Ved Parkash Kapur Vs Harish Chander Rastogi and Another
Delhi High Court · (1967) 3 DLT 341
Chander Parkash Aggarwala Vs The District Magistrate of Delhi and Another
Delhi High Court · (1967) 3 DLT 143
L. Harish Chandra Vs Union of India
Delhi High Court · AIR 1967 Delhi 65 : (1967) 3 DLT 337
Chadha Mtoor Transport Co. (P.) Ltd., Delhi Vs R.N. Chopra
Delhi High Court · AIR 1968 Delhi 75
Chadha Mtoor Transport Co. Vs R.N. Chopra
Delhi High Court · (1968) ILR Delhi 309 Supp : (1968) ILR Delhi 309
Halimuddin Rahat Maolaey Vs Election Commission of India, New Delhi and Another
Delhi High Court · AIR 1967 Delhi 135
Electrical Manufacturing Co. Ltd., Calcutta Vs D.D. Bhargava
Delhi High Court · AIR 1967 Delhi 97 : (1967) CriLJ 1494
Satya Wati Devi Vs Union of India and Others
Delhi High Court · (1968) ACJ 119 : AIR 1967 Delhi 98 : (1969) 2 LLJ 195