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Delhi High Court judgments

1,14,311 judgments · page 5,714 of 5,716

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High Courts09 Jan 1967

Bal Diwakar Hans Vs Delhi Administration and Others

Delhi High Court · (1967) 3 DLT 172

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High Courts09 Jan 1967

D.S. Bhatnagar Vs The State

Delhi High Court · AIR 1967 Delhi 83 : (1967) CriLJ 1297

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High Courts09 Jan 1967Allowed

State Vs D.S. Bhatnagar

Delhi High Court · (1967) 3 DLT 299

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High Courts06 Jan 1967

Shakuntala and Others Vs Bhagwan Dass and Others

Delhi High Court · AIR 1967 Delhi 12

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High Courts05 Jan 1967Dismissed

Bharat Nidhi Ltd. Vs Megh Raj Mahajan

Delhi High Court · AIR 1967 Delhi 22

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 13, 14Constitution of India, 1950 — Article 5Evidence Act, 1872 — Section 114
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High Courts05 Jan 1967

Bharat Nidhi Limited Vs Megh Raj Mahajan and Another

Delhi High Court · (1967) 3 DLT 140

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High Courts02 Jan 1967

Hgrilal Vs Tek Chand

Delhi High Court · (1967) 3 DLT 649

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High Courts23 Dec 1966

Rabinder Nath Malik Vs Regional Passport Officer, New Delhi and Others

Delhi High Court · AIR 1967 Delhi 1

Constitution of India, 1950 — Article 19(1), 19(1)D, 19(5), 21, 226Passports Act, 1967 — Section 2
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High Courts23 Dec 1966

Jai Parkash Vs The State

Delhi High Court · AIR 1967 Delhi 111 : (1967) CriLJ 1495

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High Courts22 Dec 1966

Hari brothers Private Ltd., Delhi Vs Income Tax Officer Special Investigation, New Delhi and Another

Delhi High Court · AIR 1967 Delhi 146

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High Courts22 Dec 1966

State (Delhi Administration) Vs Sinha Govindji

Delhi High Court · AIR 1967 Delhi 88 : (1967) CriLJ 1300

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High Courts22 Dec 1966

Labh Singh Waryam Singh Vs Union of India

Delhi High Court · AIR 1967 Delhi 67

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High Courts20 Dec 1966

Turat Singh Shadi Ram Vs Custodian of Evacuees Property and Regional Settlement Commissioner, New Delhi and Others

Delhi High Court · AIR 1967 Delhi 54

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High Courts19 Dec 1966Dismissed

The Industrial and Trade Publication (P) Ltd., New Delhi Vs Partap Chand and Others

Delhi High Court · AIR 1967 Delhi 37

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97, 115
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High Courts19 Dec 1966

S. Avtar Singh Vs The State

Delhi High Court · (1967) 3 DLT 177

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High Courts18 Dec 1966

Ram Lal Puri Vs Gokalnagar Sugar Mills Co. Ltd.

Delhi High Court · (1967) 3 DLT 231

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High Courts16 Dec 1966

Dula Mal Soni Vs New Delhi Municipal Committee

Delhi High Court · AIR 1967 Delhi 36 : (1967) 3 DLT 95

Punjab Municipal Act, 1911 — Section 195, 215, 220
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High Courts16 Dec 1966

Chiranji Lal Ram Lal Vs Chandgi Ram Kundan Lal and Co. Hyderabad

Delhi High Court · AIR 1967 Delhi 158

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High Courts16 Dec 1966

Sita Ram Aggarwal Vs The Union of India and Others

Delhi High Court · AIR 1967 Delhi 38

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High Courts15 Dec 1966

Mohd. Umar Vs Inshalla Bi.

Delhi High Court · AIR 1968 Delhi 5 : (1968) 3 DLT 13

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