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Delhi High Court judgments

1,14,311 judgments · page 5,711 of 5,716

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High Courts05 Apr 1967

Om Parkash Jhumman Lal Vs Labour Court, Tis Hazari, Delhi and Another

Delhi High Court · AIR 1968 Delhi 153

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High Courts05 Apr 1967

The Unique Mtoor and General Insurance Co. Ltd. Vs Krishmira Singh Sidhu and Others

Delhi High Court · (1967) 3 DLT 500

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High Courts04 Apr 1967

Mustaff Vs Union of India and Others

Delhi High Court · (1967) 3 DLT 438

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High Courts31 Mar 1967Dismissed

M/s Bhajan Singh Hardit Singh and Co., Delhi Vs Karson Agency (India) and others

Delhi High Court · AIR 1967 Delhi 101

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High Courts31 Mar 1967

American Furnishing House New Delhi Vs Udal Ram Bhurji

Delhi High Court · AIR 1968 Delhi 163

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High Courts30 Mar 1967

Jagannath Kashinath Kavalekar Vs Union of India and Others

Delhi High Court · AIR 1967 Delhi 121 : (1967) CriLJ 1497

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High Courts28 Mar 1967

The United Commercial Bank Ltd. Vs Firm Ganesh Das R.B. Kidar Nath and Others

Delhi High Court · (1968) 4 DLT 220

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High Courts28 Mar 1967

Banarsi Dass and Another Vs Income Tax Officer, B-III District, New Delhi and Others

Delhi High Court · AIR 1968 Delhi 43

Income Tax Act, 1961 — Section 154, 155, 264
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High Courts28 Mar 1967

B.D. Gupta Vs The Union of India

Delhi High Court · (1967) 3 DLT 623

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High Courts28 Mar 1967

A.S. Selhi Vs Union of India

Delhi High Court · AIR 1968 Delhi 26 : (1968) ILR Delhi 393 Supp : (1968) ILR Delhi 393 : (1968) LabIC 24

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High Courts28 Mar 1967

Shanti Devi Vs The State

Delhi High Court · AIR 1968 Delhi 177 : (1968) CriLJ 1156

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High Courts27 Mar 1967Dismissed

The Vanguard Insurance Co. Ltd. Vs Savitri Suri and Others

Delhi High Court · (1967) ACJ 414

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High Courts16 Mar 1967Dismissed

Vimal Rai and Others Vs Gurcharan Singh and Others

Delhi High Court · (1967) ACJ 115

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High Courts15 Mar 1967

Sant Bhushan Lal Vs Brij Bhushan Lal and Others

Delhi High Court · AIR 1967 Delhi 137 : (1967) 3 DLT 488

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High Courts14 Mar 1967

SHIV SHANKER LAL GUPTA KHANDELWAL Vs COMMISSIONER OF Income Tax, BOMBAY CITY II, AND OTHERS.

Delhi High Court · AIR 1968 Delhi 295 : (1968) 67 ITR 393

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High Courts14 Mar 1967Allowed

Niranjan Dass Vs Gulzari Lal and Others

Delhi High Court · (1967) ACJ 202

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High Courts13 Mar 1967

MEATTLES LTD. Vs COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN.

Delhi High Court · (1968) 68 ITR 79

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High Courts08 Mar 1967Allowed

Prem Singh and Others Vs Tika Ram and Others

Delhi High Court · (1967) ACJ 243

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High Courts07 Mar 1967

Premier Insurance Co. Ltd., Madras Vs Swaran Kaur and Others

Delhi High Court · (1967) ACJ 421 : AIR 1967 Delhi 125

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High Courts03 Mar 1967

The Salween Timber and Construction Company (India) Vs Union of India

Delhi High Court · (1968) 4 DLT 93

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