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Delhi High Court judgments

1,14,311 judgments · page 5,710 of 5,716

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High Courts27 Apr 1967

S. Jaswant Singh Vs Commissioner of Income Tax, Delhi

Delhi High Court · AIR 1968 Delhi 99 : (1968) 67 ITR 175

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High Courts26 Apr 1967

COMMISSIONER OF Income Tax, DELHI and RAJASTHAN Vs LAL CHAND JAIN.

Delhi High Court · (1968) 69 ITR 65

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High Courts25 Apr 1967Allowed

Lachhman Das, Tobacco Dealers Vs Union of India (UOI) and Others

Delhi High Court · (1978) 2 ELT 500

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High Courts25 Apr 1967Allowed

Lachmandas Tobacco Dealer Vs Union of India (UOI) and Others

Delhi High Court · (1978) 2 ELT 502

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High Courts25 Apr 1967

Union of India (UOI) Vs H.C. Sarin

Delhi High Court · (1967) 04 DEL CK 0011

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High Courts19 Apr 1967Disposed Off

Gopichand Vs Brahmo Devi

Delhi High Court · AIR 1968 Delhi 101

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High Courts19 Apr 1967

Gupta Tobacco Co. Tobacco Dealers Vs Union of India and Others

Delhi High Court · AIR 1968 Delhi 64 : (1967) 3 DLT 284

Central Excise Rules, 1944 — Rule 151Constitution of India, 1950 — Article 226
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High Courts19 Apr 1967

Sham Mohan Lal Vs Jai Gopal and Another

Delhi High Court · AIR 1968 Delhi 104

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High Courts17 Apr 1967

National Hurricane Works Vs Union of India and Others

Delhi High Court · AIR 1967 Delhi 156

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High Courts14 Apr 1967

Manaohar Lal Beli Ram Vs Har Kishan Lal and Another

Delhi High Court · AIR 1968 Delhi 108

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High Courts14 Apr 1967

Hindustan Steel (Private) Ltd. Vs Usha Rani Gupta and Another

Delhi High Court · AIR 1969 Delhi 59 : (1967) 3 DLT 635

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High Courts14 Apr 1967

National Hurricane Works Vs Union of India and Others

Delhi High Court · AIR 1968 Delhi 29

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High Courts12 Apr 1967

Revti Devi Vs Khiali Ram and Others

Delhi High Court · AIR 1967 Delhi 119

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High Courts11 Apr 1967

Ram Lubhai and Others Vs Manjit Singh and Another

Delhi High Court · (1968) 4 DLT 157

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High Courts07 Apr 1967Allowed

Vaishanava Dass and others Vs Faqir Chand and others

Delhi High Court · (1967) 04 DEL CK 0025

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High Courts06 Apr 1967

Datta Ram and Others Vs The Union of India (UOI)

Delhi High Court · (1967) 04 DEL CK 0022

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High Courts06 Apr 1967

Guru Dutt Gupta Vs Gauri Shanker and Co.

Delhi High Court · (1967) 3 DLT 274

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High Courts06 Apr 1967

A. C. KHANNA Vs COMMISSIONER OF Income Tax, DELHI.

Delhi High Court · (1968) 68 ITR 159

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High Courts06 Apr 1967

Budh Ram Sharma Vs Banwari Lal and Another

Delhi High Court · (1971) 7 DLT 360

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High Courts05 Apr 1967

Firm Ram Sewak Hari Ram Vs Sain Datta Mal

Delhi High Court · AIR 1967 Delhi 113

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