COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,685 of 5,707
Kabool Singh Vs Custodian of Evacuee Property etc.
Delhi High Court · (1969) ILR Delhi 719
Harbans Singh and Another Vs Custodian of Evacuee Property ''P'' Block and Others
Delhi High Court · AIR 1970 Delhi 82
Virendra Saigal Vs Sumatilal Jamnalal
Delhi High Court · AIR 1970 Delhi 14 : (1969) ILR Delhi 253 Supp
Raj Narain Agarwala Vs The Income Tax Commissioner, Delhi
Delhi High Court · (1969) ILR Delhi 936 : (1970) 75 ITR 1
The Commissioner of Income Tax, Delhi Vs Chairanji Lal, New Delhi
Delhi High Court · (1969) ILR Delhi 944 : (1969) 74 ITR 480
National Projects Construction Corporation Ltd. Vs Commissioner of Wealth Tax
Delhi High Court · (1969) 74 ITR 465
Krishana Kumar and Another Vs Vimla Saigal and Others
Delhi High Court · (1969) 5 DLT 671 : (1969) ILR Delhi 101 Supp
Ishwar Nath Topa and Others Vs Surender Singh Ahluwalia
Delhi High Court · AIR 1969 Delhi 289 : (1969) 5 DLT 439
Ram Singh Vs The State
Delhi High Court · (1970) CriLJ 635 : (1969) 5 DLT 339 : (1969) ILR Delhi 211 Supp
Veer Finance Co. Vs Ram Lachan Sharma etc.
Delhi High Court · (1969) ILR Delhi 368
R.S. Nawal kishore Vs The Union of India
Delhi High Court · (1969) ILR Delhi 410 : (1969) ILR Delhi 310 Supp
Seth Munna Lal Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 47
Reserve Bank of India Vs Sudershan Kumar Khanna and Another
Delhi High Court · (1970) 6 DLT 121 : (1969) ILR Delhi 460 Supp
The Commissioner of Wealth Tax, New Delhi Vs Bharat Ram Charat Ram and Co. Pvt. Ltd
Delhi High Court · (1969) ILR Delhi 738