High Courts08 Apr 1969
Babulal Amthalal Mehta Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 860
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,683 of 5,707
High Courts07 Apr 1969
Chander Bhan Vs Nandlal and Another
Delhi High Court · (1969) 5 DLT 531 : (1969) ILR Delhi 328
High Courts02 Apr 1969
Ayashi Lal Vs The State
Delhi High Court · (1970) CriLJ 227 : (1969) ILR Delhi 978
High Courts01 Apr 1969
Madan Lal Vs Competent Authority Slum Areas
Delhi High Court · (1970) ILR Delhi 106
High Courts01 Apr 1969
Amarjit Kaur and Others Vs Vanguard Insurance Co. Ltd. and Others
Delhi High Court · (1969) ACJ 286 : (1969) ILR Delhi 603 Supp : (1969) ILR Delhi 603
High Courts24 Mar 1969
Chiranji Lal Vs The Income Tax Officer and Others, New Delhi
Delhi High Court · (1969) ILR Delhi 1167
High Courts20 Mar 1969
Gurbachan Singh Vs State
Delhi High Court · AIR 1970 Delhi 102 : (1970) CriLJ 674 : (1970) 6 DLT 361 : (1969) ILR Delhi 748 Supp
High Courts20 Mar 1969
Charanji Lal Vs Sushil Chander Bharal
Delhi High Court · AIR 1970 Delhi 26 : (1970) 6 DLT 43
High Courts17 Mar 1969
S. Sundarajan Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 29 : (1970) CriLJ 213 : (1970) 6 DLT 1 : (1985) 2 ILR Delhi 734
High Courts06 Mar 1969
The Ishwari Khetan Sugar Mills Pvt. Ltd., Lakshmiganj, Uttar Pradesh Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 122 : (1985) 2 ILR Delhi 892
High Courts27 Feb 1969
Hans Raj Vs Commissioner of Excise, Vikas Bhawan, New Delhi and Others
Delhi High Court · AIR 1970 Delhi 107
High Courts26 Feb 1969Allowed
Registrar of Companies Vs Dr. Hardit Singh Giani, Voluntary Liquidator, Saroup Bansilal Engineers (India) P. Ltd.
Delhi High Court · (1969) 02 DEL CK 0006
High Courts25 Feb 1969
Darshan Devi Vs Vidya Nath Misra
Delhi High Court · (1969) 5 DLT 405 : (1969) ILR Delhi 216 Supp
High Courts25 Feb 1969
Commissioner of Income Tax Vs Delhi Race Club (1940) Ltd.
Delhi High Court · (1970) 75 ITR 111