COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,684 of 5,707
Jain Bros. and Others Vs Union of India
Delhi High Court · (1969) ILR Delhi 687 : (1969) 74 ITR 808
State Vs J.N. Manchanda, Motor Vehicle Inspector, Delhi
Delhi High Court · (1969) ILR Delhi 619
State (Delhi Administration) Vs Mewa Singh
Delhi High Court · (1969) 5 DLT 506
Haria Vs Gaon Sabha of Villages Dera Mandi
Delhi High Court · (1969) 5 DLT 624 : (1972) 2 ILR Delhi 964
Hafiz Zahoor Uddin Vs The Custodian of Evacuee Property
Delhi High Court · (1969) 5 DLT 559
Chander Prabha Vs Prem Nath Kapur
Delhi High Court · AIR 1969 Delhi 283 : (1969) ILR Delhi 291
Assistant Collector of Customs, Customs House, Indraprastha Estate, New Delhi Vs Tilak Raj Shiv Dayal, Dehradun
Delhi High Court · AIR 1969 Delhi 301 : (1969) CriLJ 1245 : (1969) ILR Delhi 878 Supp
A.M.R. Dhawan Vs Madan Mohan and Others
Delhi High Court · AIR 1969 Delhi 313 : (1969) ILR Delhi 405
M.R. Dhawan Vs Madan Mohan and Others
Delhi High Court · AIR 1969 Delhi 313 : (1969) ILR Delhi 405
Shiv Dutt Sharma Vs Prem Kumar Bhatia
Delhi High Court · (1969) 5 DLT 394 : (1969) ILR Delhi 741 Supp
Firm Khushi Ram Behari Lal Vs Firm Jagan Nath Kuthiala
Delhi High Court · (1969) ILR Delhi 487
Lachhman Dass Vs Veer Finance Co. and Others
Delhi High Court · (1969) 5 DLT 306
Chiranji Lal Vs Bhiko
Delhi High Court · (1969) 5 DLT 430 : (1969) ILR Delhi 296
The Official Liquidator Majestic Financiers (P) Ltd. Vs Hargurchet Singh Kandola and Others
Delhi High Court · (1969) ILR Delhi 839
Prem Chand Vs Nathu Ram Ram Narain (P) Ltd. and Another
Delhi High Court · (1969) ILR Delhi 556
Commissioner of Income Tax Vs Azad Bharat Finance Co.
Delhi High Court · (1970) 75 ITR 40
Ajudhia Textile Mills Ltd. Vs The Industrial Tribunal, Delhi and Others
Delhi High Court · (1969) ILR Delhi 264