High Courts02 Nov 1995
State Bank of India Vs P. Abraham and Another
Delhi High Court · (1996) 1 BC 112 : (1996) 62 DLT 287
COURT ARCHIVE
Delhi High Court judgments
1,21,110 judgments · page 5,443 of 6,056
High Courts02 Nov 1995
Shiv Kumar Sharma Vs University of Delhi and Others
Delhi High Court · (1995) 60 DLT 739
High Courts01 Nov 1995
Harjinder Kaljr and Others Vs Usha Gupta and Another
Delhi High Court · (1996) 61 DLT 102 : (1996) 222 ITR 200
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts01 Nov 1995
Delhi Tourism and Transportation Development Corporation Ltd. Vs D.R. Mehra and Sons
Delhi High Court · (1996) 1 AD 229 : (1996) 61 DLT 837 : (1996) 113 PLR 13
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts01 Nov 1995
Michael Heath Nathan Johnson Vs Subhash Chandra and Others
Delhi High Court · (1995) 60 DLT 757
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 4, 151Copyright Act, 1957 — Section 9(8)
High Courts01 Nov 1995
Jagdish Chander Gulati Vs Kanta Devi
Delhi High Court · (1996) 36 DRJ 654
Delhi Rent Control Act, 1958 — Section 14(1)Hindu Succession Act, 1956 — Section 14
High Courts01 Nov 1995
Lekh Ram Khari Vs Krishan Kumar Vohra
Delhi High Court · (1996) 61 DLT 584
Delhi Rent Control Act, 1958 — Section 44
High Courts01 Nov 1995
Santosh Kohli Vs Delhi Development Authority and Others
Delhi High Court · (1996) 61 DLT 81 : (1995) 35 DRJ 541
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts01 Nov 1995
Sunder Lal Bajaj Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 719 : (1995) 35 DRJ 548
High Courts01 Nov 1995
Indo Graphic Art Machinery Co. Pvt. Ltd. Vs National Small Industries Corporation Ltd. and Another
Delhi High Court · (1996) 62 DLT 259 : (1996) 113 PLR 36
High Courts01 Nov 1995
A.F. Ferguson and Co. Vs Lalita Khanna
Delhi High Court · (1995) 4 AD 757 : (1995) 35 DRJ 499
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Nov 1995
Anwar Elahi Vs Vinod Misra and Another
Delhi High Court · (1995) 4 AD 576 : (1995) 60 DLT 752 : (1995) 35 DRJ 341
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Nov 1995
Sukhbir Singh Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 711
Railway Services (Conduct) Rules, 1966 — Rule 16
High Courts01 Nov 1995
Modella Woollen Ltd. Vs Modella Knitwears Ltd.
Delhi High Court · (1996) 25 ARBLR 370 : (1996) 61 DLT 12
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts01 Nov 1995
Leila Walla Vs Kartar Kaur
Delhi High Court · (1996) RLR 67
Delhi Rent Control Act, 1958 — Section 14D
High Courts01 Nov 1995
Parvati Devi Vs Mahender Singh
Delhi High Court · (1996) RLR 64
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Nov 1995
Netra Pal Vs Amarat Singh and Another
Delhi High Court · (1995) 4 AD 669 : (1995) 60 DLT 894
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts01 Nov 1995
S. Satjit Singh and Sons Vs Union of India and Others
Delhi High Court · (1995) 4 AD 646 : (1995) 35 DRJ 444
Transfer of Property Act, 1882 — Section 6Trusts Act, 1882 — Section 82
High Courts01 Nov 1995
Savitri Malhotra Vs Ram Nath Malhotra
Delhi High Court · (1995) 4 AD 618 : (1995) 60 DLT 677 : (1995) 35 DRJ 345
Civil Procedure Code, 1908 (CPC) — Section 47Stamp Act, 1899 — Section 13