High Courts01 Nov 1995
M.S.J. (Engineers) and Company Private Limited Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 705
COURT ARCHIVE
Delhi High Court judgments
1,21,110 judgments · page 5,444 of 6,056
High Courts01 Nov 1995
Flowmore Pvt. Ltd. Vs National Thermal Power Corporation Ltd.
Delhi High Court · (1995) 11 DEL CK 0042
High Courts01 Nov 1995
M/s. Flowmore (P.) Ltd. Vs National Thermal Power Corporation Ltd.
Delhi High Court · (1995) 35 DRJ 504
High Courts01 Nov 1995
Prem Seth and Others Vs National Industrial Corporation Ltd.
Delhi High Court · (2001) 103 CompCas 1011 : (1995) 35 DRJ 642
Companies Act, 1956 — Section 397
High Courts01 Nov 1995
Dhanraj Gupta Vs Savitri Malhotra and Others
Delhi High Court · (1995) 35 DRJ 551
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Nov 1995
A.B.N. Amro Bank Vs Indian Railway Finance Corporation Ltd.
Delhi High Court · (1996) 85 CompCas 716 : (1995) 35 DRJ 647
Companies Act, 1956 — Section 155
High Courts01 Nov 1995
H.M.R. Rao and Others Vs Union of India and Another
Delhi High Court · (1995) 11 DEL CK 0028
High Courts01 Nov 1995
Sucheta Engineering Co. and Another Vs Apitron India and Others
Delhi High Court · (1996) 1 CivCC 573 : (1996) 61 DLT 180 : (1996) 112 PLR 34
Interest Act, 1978 — Section 3
High Courts01 Nov 1995
N.K. Gambhir Vs Carpet Export Promotion Council and Another
Delhi High Court · (1996) 61 DLT 457 : (1995) 35 DRJ 544
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Nov 1995
C.R. Gulati Vs Union of India
Delhi High Court · (1995) 4 AD 582 : (1995) 60 DLT 715 : (1995) 35 DRJ 520
High Courts01 Nov 1995
Paramjit Singh Vs Sohan Singh and Others
Delhi High Court · (1995) 4 AD 739 : (1995) 60 DLT 842
High Courts01 Nov 1995
Neelam Kumar Vs Darshan Singh Kharbanda
Delhi High Court · (1995) 11 DEL CK 0007
High Courts01 Nov 1995
Parmar Construction Co. Vs Delhi Development Authority
Delhi High Court · (1995) 35 DRJ 516
High Courts31 Oct 1995
Metro Offset Printers Vs Syndicate Bank and Another
Delhi High Court · (1996) 63 DLT 388
High Courts30 Oct 1995
M.L. Singhal Vs Pradeep Mathur and Another
Delhi High Court · AIR 1996 Delhi 261 : (1996) ILR Delhi 106
Fatal Accidents Act, 1855 — Section 1ALimitation Act, 1963 — Article 85
High Courts27 Oct 1995
A.N. Pandey Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1995) 4 AD 915 : (1996) 61 DLT 51 : (1995) 35 DRJ 408
High Courts20 Oct 1995
Shazma Vs Azhar Ali Zai and Another
Delhi High Court · (1996) 3 CivCC 271 : (1996) 2 CivCC 461 : (1997) 66 DLT 267
Guardians and Wards Act, 1890 — Section 12, 25
High Courts20 Oct 1995Dismissed
Chiranji Lal Garg Vs Mohan Singh Chopra
Delhi High Court · (1995) 10 DEL CK 0041
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Income Tax Act, 1961 — Section 269UD