High Courts23 Jan 1996
Union of India Vs M/s. Jagat Ram Trehan and Sons.
Delhi High Court · (1996) 61 DLT 779 : (1996) 113 PLR 24
COURT ARCHIVE
Delhi High Court judgments
1,21,298 judgments · page 5,441 of 6,065
High Courts23 Jan 1996
Himal Enterprises Pvt. Ltd. Vs Dabur India Pvt. Ltd.
Delhi High Court · (1996) 61 DLT 494 : (1996) 112 PLR 43
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts23 Jan 1996
H.K.L Bhagat Vs State
Delhi High Court · (1996) 1 AD 393 : (1996) CriLJ 1889 : (1996) 61 DLT 391 : (1996) 36 DRJ 239
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts22 Jan 1996
Darshan Kumar Vs State
Delhi High Court · (1996) 36 DRJ 419
Criminal Procedure Code, 1973 (CrPC) — Section 397(2)
High Courts22 Jan 1996
Smt. Darshan Kumar and others Vs State and others
Delhi High Court · (1996) CriLJ 2930
High Courts21 Jan 1996
Ravinder Wadhwa Vs State
Delhi High Court · (1996) 1 AD 330 : (1996) CriLJ 2700 : (1996) 61 DLT 633 : (1996) 36 DRJ 321
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Jan 1996
Perfect Engineering Works Vs Harish Chauhan
Delhi High Court · (1996) 61 DLT 625
High Courts19 Jan 1996
Delhi Development Authority Vs Harbans Lal Narang
Delhi High Court · (1996) 01 DEL CK 0104
High Courts19 Jan 1996
Rattan Lal Mehta Vs Rajinder Kapoor
Delhi High Court · (1996) ACJ 372 : (1996) 1 AD 552 : (1996) 36 DRJ 374
High Courts19 Jan 1996
Rattan Lal Mehta Vs Rajinder Kapoor and Another
Delhi High Court · (1996) 2 ACC 1
High Courts19 Jan 1996
M/s. Om Builders Pvt. Ltd. Vs M/s. Edward Keventer (Successors) Pvt. Ltd. and others
Delhi High Court · AIR 1996 Delhi 330
High Courts19 Jan 1996
Deepak Electric and Trading Co. Vs Delhi Development Authority
Delhi High Court · (1996) 01 DEL CK 0027
High Courts19 Jan 1996
Chander Kanta Sharma Vs Kulbhushan Gupta Honey Enterrises plaintiff Vs Motion Pictures Association
Delhi High Court · (1996) 36 DRJ 272
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts18 Jan 1996
Chander Pal Jain and Another Vs Delhi Administration etc.
Delhi High Court · (1996) 1 AD 569 : (1996) 61 DLT 464 : (1996) LabIC 1291
Constitution of India, 1950 — Article 226
High Courts18 Jan 1996
Fidelity Growth Fund (P) Ltd. and Another Vs S. Partap Singh and Others
Delhi High Court · (1996) 1 AD 457 : (1996) 61 DLT 346
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Jan 1996
Shashi Kumar Mahajan Vs Ramesh Kumar Mahajan
Delhi High Court · (1996) 1 AD 883 : (1996) 61 DLT 402 : (1996) 36 DRJ 326 : (1996) 113 PLR 19
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Jan 1996
Smt. Kunti Verman Vs Central Board of Direct Taxes and Another
Delhi High Court · (1996) 134 CTR 127 : (1996) ILR Delhi 838
High Courts18 Jan 1996
Sumitra Sahai Vs Arya Orphanage
Delhi High Court · (1996) 61 DLT 396 : (1996) 36 DRJ 330
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jan 1996
M.C. Mittal Vs Central Bank of India
Delhi High Court · (1996) 1 AD 545 : (1998) 94 CompCas 466 : (1996) 61 DLT 455 : (1996) 36 DRJ 315 : (1996) 113 PLR 23 : (1996) RLR 174