High Courts13 Aug 1996
Hans Raj Vs State
Delhi High Court · (1996) 4 AD 85 : (1996) 64 DLT 785
Criminal Procedure Code, 1973 (CrPC) — Section 397(3)Penal Code, 1860 (IPC) — Section 494
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,440 of 6,091
High Courts13 Aug 1996
Trakru Projects (India) (P.) Ltd. Vs International Airport Authority of India
Delhi High Court · (1996) 08 DEL CK 0031
High Courts13 Aug 1996
Anil Gupta Vs Union of India
Delhi High Court · (1996) 4 AD 828 : (1997) 65 DLT 913 : (1996) 39 DRJ 145
High Courts09 Aug 1996
Highway Engineering Pvt. Ltd. Vs Union of India and Another
Delhi High Court · (1997) 1 ARBLR 128 : (1996) 63 DLT 833
Arbitration Act, 1940 — Section 30
High Courts09 Aug 1996
B. Sanjeeva Rao Vs State
Delhi High Court · (1996) 3 AD 913 : (1996) 63 DLT 701 : (1996) 38 DRJ 583
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 7
High Courts09 Aug 1996
Bhan Prakash Singh Vs State of Delhi
Delhi High Court · (1996) 4 AD 17 : (1996) 64 DLT 778
Criminal Procedure Code, 1973 (CrPC) — Section 397(1)Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120A
High Courts09 Aug 1996
Prem Bahadur and Another Vs State
Delhi High Court · (1996) 64 DLT 41
Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 1996
Yogesh Gurdasani Vs Delhi Development Authority and Another
Delhi High Court · (1996) 5 AD 100 : (1996) 64 DLT 33 : (1997) 2 RCR(Civil) 145
High Courts08 Aug 1996
Mohd. Ameer Deen Habib and another Vs Enforcement Directorate and another
Delhi High Court · (1996) 08 DEL CK 0015
High Courts07 Aug 1996
M/s. Repl Limited Vs Gas Authority of India Limited and others
Delhi High Court · (2003) 39 DRJ 227
High Courts07 Aug 1996
Maya Motor Company Vs Shri Hari Kishan Sharma
Delhi High Court · (1996) 08 DEL CK 0022
High Courts07 Aug 1996
Walchandnagar Industries Ltd. Vs Cement Corporation of India and another
Delhi High Court · (1997) 88 CompCas 205
High Courts07 Aug 1996
REPL Limited Vs Gas Authority of India Ltd.
Delhi High Court · (1996) 4 AD 227 : (1996) 26 ARBLR 660 : (1996) 64 DLT 176 : (1996) 39 DRJ 227
Constitution of India, 1950 — Article 226
High Courts05 Aug 1996
Rajinder Kumar Vs State
Delhi High Court · (1996) 4 AD 42 : (1996) 63 DLT 721
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts02 Aug 1996
Ram Singh Vs State
Delhi High Court · (1996) 3 AD 885 : (1997) CriLJ 372 : (1996) 63 DLT 545 : (1996) 38 DRJ 499
Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 1996
Balco Engineers (Pvt.) Ltd. Vs Delhi Transport Corporation Ltd.
Delhi High Court · (1996) 08 DEL CK 0018
High Courts02 Aug 1996
Baby Shivani Kapoor Vs National Capital Territory of Delhi and others
Delhi High Court · AIR 1997 Delhi 107 : (1996) 39 DRJ 299 : (1996) 2 LLJ 940
High Courts02 Aug 1996
Manisha Surana Vs Central Board of Secondary Education
Delhi High Court · (1996) 4 AD 20 : AIR 1997 Delhi 111 : (1996) 64 DLT 257 : (1996) 39 DRJ 241
Constitution of India, 1950 — Article 226