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Delhi High Court judgments

1,22,137 judgments · page 518 of 6,107

High Courts25 Sept 2025Dismissed

Santosh Chaudhary Vs State

Delhi High Court · (2025) 09 DEL CK 0730

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 37, 41(2), 42, 50, 52A, 52A(2), 54
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High Courts25 Sept 2025Dismissed

K.A. Thomas And Anr Vs LIC Housing Finance Ltd

Delhi High Court · (2025) 09 DEL CK 0727

Code of Civil Procedure, 1908 - Order 1 Rule 10, Order 8 Rule 1, Order 8 Rule 10Insolvency and Bankruptcy Code, 2016 - Section 14Commercial Courts Act, 2015 - Section 16
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High Courts25 Sept 2025Disposed Of

Amitesh Harmukh Vs Union Of India & Ors

Delhi High Court · (2025) 09 DEL CK 0726

Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 430Code of Criminal Procedure, 1973 - Section 389
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High Courts25 Sept 2025Allowed

Sudesh & Ors Vs Sh. Vijender Singh & Ors

Delhi High Court · (2025) 09 DEL CK 0724

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 16 Rule 1, Order 16 Rules 10, Order 16 Rules 12Bharatiya Sakshya Adhiniyam, 2023 - Section 67, 68, 70
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High Courts25 Sept 2025Dismissed

Manoj Jain Vs Varsha Jain

Delhi High Court · (2025) 09 DEL CK 0723

Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ib), 23(1)(a)Evidence Act, 1872 - Section 101, 103
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