High Courts24 Sept 2025Allowed
Union Of India & Ors. Vs Ramesh Chandra Shukla
Delhi High Court · (2025) 09 DEL CK 1557
Constitution of India-Article 14, 16(1), 142
COURT ARCHIVE
Delhi High Court judgments
1,22,365 judgments · page 520 of 6,119
High Courts24 Sept 2025Dismissed
Union Of India & Ors. Vs Sh Shubham Kumar
Delhi High Court · (2025) 09 DEL CK 1573
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 12
High Courts24 Sept 2025Disposed Of
Amjad Khan Vs The Chairman, Delhi Subordinate Services Selection Board & Ors.
Delhi High Court · 2022 INSC 1031
High Courts24 Sept 2025Disposed Of
Tahiliani Design Private Limited Vs Joint Commissioner Of Central Tax Appeals II, Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 1480
Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts24 Sept 2025Disposed Of
Rohit Dandriyal & Ors. Vs Reserve Bank Of India & Anr.
Delhi High Court · (2025) 09 DEL CK 1499
Constitution of India-Article 226Rights of Persons with Disabilities Act, 2016-Section 40RBI Act, 1934-Section 25
High Courts24 Sept 2025Allowed
Shannu Baghel Vs Union Of India & Anr
Delhi High Court · (2025) 09 DEL CK 0754
Constitution of India, 1950 - Article 14, 16, 226
High Courts24 Sept 2025Allowed
Jitender Kumar & Ors. Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 09 DEL CK 0746
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts24 Sept 2025Disposed Of
Parveen Kumar Bansal & Anr Vs Ashwani Kumar & Anr
Delhi High Court · (2025) 09 DEL CK 0745
High Courts24 Sept 2025Dismissed
State Nct Of Delhi Vs Karnail Singh
Delhi High Court · (2025) 09 DEL CK 0744
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 354B, 376, 376(2)(i), 377, 451, 506Protection of Children from Sexual Offences Act, 2012 - Section 4, 10
High Courts24 Sept 2025Dismissed
Nikhil Jain Vs State Of Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 0743
Code of Criminal Procedure, 1973 - Section 41AIndian Penal Code, 1860 - Section 34, 120B, 420, 467, 468, 471
High Courts24 Sept 2025Disposed Of
Rohit Dandriyal & Ors Vs Reserve Bank Of India & Anr
Delhi High Court · (2025) 09 DEL CK 0742
Constitution of India, 1950 - Article 226Reserve Bank Of India Act, 1934 - Section 25
High Courts24 Sept 2025Disposed Of
Sh. Bharat Singh Vs M/S Vigneshwara Developers Pvt. Ltd
Delhi High Court · (2025) 09 DEL CK 0741
Companies Act, 1956 - Section 433(e), 434, 439Companies Act, 2013 - Section 434(1)(c)
High Courts24 Sept 2025Disposed Of
Naresh Chand Gupta & Anr Vs Vigneshwara Developers Pvt. Ltd
Delhi High Court · (2025) 09 DEL CK 0740
Insolvency and Bankruptcy Code, 2016 - Section 7, 9, 43, 44, 45, 46, 47, 48, 49, 50, 51, 66Companies Act, 1956 - Section 391, 392, 393, 433(e), 434, 439Companies Act, 2013 - Section 434(1)(c), 446
High Courts24 Sept 2025Allowed
Rajiv Gupta Vs Indian Bank Limited & Ors
Delhi High Court · (2025) 09 DEL CK 0739
Constitution of India, 1950 - Article 19(1)(g)
High Courts24 Sept 2025Allowed
Vedant Khandelwal Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 09 DEL CK 0738
Indian Succession Act, 1925 - Section 276
High Courts24 Sept 2025Dismissed
State Vs Sakir
Delhi High Court · (2025) 09 DEL CK 0737
Code of Criminal Procedure, 1973 - Section 377(3)Indian Penal Code, 1860 - Section 34, 392, 397
High Courts24 Sept 2025Disposed Of
Rajnish Vs State Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 0736
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415(2), 528Code of Criminal Procedure, 1973 - Section 161, 164, 313, 428Indian Penal Code, 1860 - Section 361, 363, 366, 376, 376(2)(n)
High Courts23 Sept 2025Disposed Of
Smt. Jagmohini Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1448
High Courts23 Sept 2025Dismissed
Parsvnath Developers Limited Vs Union Of India & Anr.
Delhi High Court · (2025) 09 DEL CK 1429
Insolvency and Bankruptcy Code, 2016-Section 7, 61Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 8Arbitration and Conciliation Act-Section 9
High Courts23 Sept 2025Dismissed
M/S Sugbandh Platinum Pvt Ltd Vs M/S Maya Jewellers
Delhi High Court · (2025) 09 DEL CK 1424
CPC-Order XVIII Rule 17