High Courts26 Sept 2025Allowed
Nashrah Vs Jamia Millia Islamia & Ors.
Delhi High Court · (2025) 09 DEL CK 1491
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 516 of 6,103
High Courts26 Sept 2025Allowed
Dheeraj Gupta & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1588
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34, 354, 377Code of Criminal Procedure-Section 482
High Courts26 Sept 2025
Sandeep Kaushik Vs Mukesh Kumar
Delhi High Court · (2025) 09 DEL CK 1498
Code of Criminal Procedure, 1973-Section 372, 374, 378, 2(wa), 200Negotiable Instruments Act, 1881-Section 138
High Courts26 Sept 2025Disposed Of
Ashish Sharma Vs MCD & Anr.
Delhi High Court · (2025) 09 DEL CK 1585
High Courts26 Sept 2025Allowed
Amit Taak & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 09 DEL CK 0721
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482
High Courts26 Sept 2025Allowed
Bala Sharma Ors Vs State (Gnct Of Delhi) & Anr
Delhi High Court · (2025) 09 DEL CK 0720
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
High Courts26 Sept 2025Allowed
Randeep Singh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 0719
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(b), 483Code of Criminal Procedure, 1973 - Section 41A, 82, 156(3), 161, 439
High Courts26 Sept 2025Disposed Of
Director General Vs Sanjeev Kumar
Delhi High Court · (2025) 09 DEL CK 0718
Constitution of India, 1950 - Article 226, 227Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 14
High Courts26 Sept 2025Disposed Of
Rachna Badhwar & Ors Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 0717
High Courts26 Sept 2025Disposed Of
Subhashini Dewan Vs Deputy Commissioner Mcd & Ors
Delhi High Court · (2025) 09 DEL CK 0716
High Courts26 Sept 2025Disposed Of
Dayal Kumar Nandi & Ors Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2025) 09 DEL CK 0715
Constitution of India, 1950 - Article 226
High Courts26 Sept 2025Disposed Of
Sallauddin Vs State Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 0714
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439
High Courts26 Sept 2025Dismissed
State Of Delhi Vs Shyam & Anr
Delhi High Court · (2025) 09 DEL CK 0713
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 308, 323, 325
High Courts26 Sept 2025Disposed Of
Crocs Inc Vs Registrar Of Trademarks New Delhi & Anr
Delhi High Court · (2025) 09 DEL CK 0712
Trade Marks Act, 1999 - Section 9, 11(1)(b), 47, 57
High Courts26 Sept 2025Disposed Of
Sandvik Intellectual Property AB Vs Bhanwar Lal Dhabhai And Ors
Delhi High Court · (2025) 09 DEL CK 0711
Code of Civil Procedure, 1908 - Order 8 Rule 10Delhi High Court (Original Side) Rules, 2018 - Rule 3
High Courts26 Sept 2025
Chameli Devi Vs Ashwani Kumar & Anr
Delhi High Court · (2025) 09 DEL CK 0710
Constitution of India, 1950 - Article 227
High Courts26 Sept 2025Allowed
Helsinn Healthcare SA Vs AET Laboratories Private Limited & Anr
Delhi High Court · (2025) 09 DEL CK 0709
Code of Civil Procedure, 1908 - Section 20, 20(c), Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Patents Act, 1970 - Section 2(t), 29, 48
High Courts26 Sept 2025
Manish Kumar Giri Alias Sabi Giri Vs Union Of India And Ors
Delhi High Court · (2025) 09 DEL CK 0708
Constitution of India, 1950 - Article 32, 226, 227, 323A, 323BNavy Act, 1957 - Section 9Armed Forces Tribunal Act, 2007 - Section 5(2), 14, 30, 31
High Courts26 Sept 2025Dismissed
M/s Den Digital Entertainment Networks Pvt Ltd Vs M/S Explorer Associates & Anr
Delhi High Court · (2025) 09 DEL CK 0707
Constitution of India, 1950 - Article 227
High Courts25 Sept 2025Disposed Of
Manish Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1476
Constitution of India-Article 46