High Courts26 Sept 2025Dismissed
Union Of India & Ors. Vs WO Bharat Singh Retd
Delhi High Court · (2025) 09 DEL CK 1549
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 515 of 6,103
High Courts26 Sept 2025Disposed Of
Naveen Vedi Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1555
BSF Act, 1968-Section 117(1), 117(2), 118
High Courts26 Sept 2025Allowed
A K Dixit Vs Commissioner North Delhi Municipal Corporation
Delhi High Court · (2025) 09 DEL CK 1556
FR-FR 56(j)CCS (Pension) Rules, 1972-Rule 48Constitution of India-Article 311(2)
High Courts26 Sept 2025Disposed Of
Attar Singh Vs Union Of India & Ors
Delhi High Court · (2025) 09 DEL CK 1558
High Courts26 Sept 2025Disposed Of
Ultrahuman Healthcare Pvt Ltd Vs Oura Health Oy & Anr.
Delhi High Court · (2025) 09 DEL CK 1559
High Courts26 Sept 2025
Lalan Ram Vs State
Delhi High Court · (2025) 09 DEL CK 1565
IPC-Section 307, 34Cr.P.C.-Section 428, 161
High Courts26 Sept 2025Allowed
Ajeet Singh Vs Delhi Subordingate Services Selection Board (DSSSB) & Anr.
Delhi High Court · (2025) 09 DEL CK 1566
High Courts26 Sept 2025Dismissed
Afzal Vs State (NCT Of Delhi)
Delhi High Court · (2025) 09 DEL CK 1567
IPC-Sections 392, 397, 411, 34Cr.P.C-Section 428
High Courts26 Sept 2025Partly Allowed
Sher Singh Vs State (NCT) Of Delhi
Delhi High Court · (2025) 09 DEL CK 1569
B.N.S.S. 2023-Section 415(2), 528IPC-Sections 392, 397, 411, 34, 313Arms Act, 1959-Sections 25, 54, 59
High Courts26 Sept 2025Partly Allowed
Tara Dutt Vs State
Delhi High Court · 2009 INSC 1421
Prevention of Corruption Act, 1988-Section 7, 8, 9, 10, 11, 12, 13, 14, 20, 20(2)Indian Penal Code-Section 107, 116, 120A, 120B, 161, 165, 165A, 161 to 165ACr.P.C-Section 161, 313
High Courts26 Sept 2025Allowed
Kapil Chopra Vs Sanjiv Rawal
Delhi High Court · (2025) 09 DEL CK 1572
Code of Criminal Procedure, 1973-Section 482, 200Indian Penal Code, 1860-Section 288, 506(I), 34, 503
High Courts26 Sept 2025Allowed
Sushil Kumar Jain Vs South DMC & Anr.
Delhi High Court · (2025) 09 DEL CK 1576
CCS (Pension) Rules, 1972-Rule 48FR-FR 56(j)Constitution of India-Article 311(2)
High Courts26 Sept 2025Dismissed
Gopal Dikshit Vs Central Bureau Of Investigation
Delhi High Court · (2025) 09 DEL CK 1577
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 197IPC-Sections 120B, 420, 468, 471Prevention of Corruption Act, 1988-Sections 13(1), 13(2), 19(3)(C)
High Courts26 Sept 2025Allowed
Suraj Prakash Sagta Vs North Delhi Municipal Corporation
Delhi High Court · (2025) 09 DEL CK 1580
CCS (Pension) Rules, 1972-Rule 48FR-FR 56(j)Right to Information Act, 2005
High Courts26 Sept 2025Dismissed
North Delhi Municipal Corporation Vs Workmen
Delhi High Court · (2025) 09 DEL CK 1506
Delhi High Court RulesLimitation Act-Section 3, 5
High Courts26 Sept 2025Dismissed
State Of NCT Of Delhi Vs Tauhid Khan @ Shahid @ Lamba & Ors.
Delhi High Court · (2025) 09 DEL CK 1507
Narcotic Drugs Psychotropic Substance Act (NDPS Act)-Section 21(c), 25A, 29, 35, 42, 42(1), 42(2), 50, 54, 57Code of Criminal Procedure, 1973-Section 91, 100, 313, 378Indian Evidence Act, 1872-Section 27, 65B
High Courts26 Sept 2025Disposed Of
Boang Technology Pvt Ltd Vs Assistant Commissioner Of Income Tax, Central Circle 30, Delhi
Delhi High Court · (2025) 09 DEL CK 1511
Income-tax Act, 1961-Section 226(3)
High Courts26 Sept 2025Disposed Of
Helsinn Healthcare SA & Anr. Vs Hetero Healthcare Limited
Delhi High Court · (2025) 09 DEL CK 1513
Code of Civil Procedure, 1908-Section 151Delhi High Court (Original Side) Rules, 2018-Rule 5 of Chapter VIILimitation Act, 1963-Section 5
High Courts26 Sept 2025Disposed Of
Union Of India & Ors. Vs Ex Nk Macp Hav M Krishna Moorthy
Delhi High Court · (2025) 09 DEL CK 1517
Constitution of India-Article 226
High Courts26 Sept 2025
Xero Degrees Vs M/s Frankart Global Private Limited & Ors.
Delhi High Court · (2025) 09 DEL CK 1486
Code of Civil Procedure, 1908-Section 151, Order XI Rule 1(1)(c)(ii), XI Rule 1(4), XI Rule 1(5), XIII Rule 2Commercial Courts Act, 2015-Order XI Rule 1(5)