High Courts26 Sept 2025Dismissed
Neeraj Kumar Chopra Vs PVR Limited & Anr.
Delhi High Court · (2025) 09 DEL CK 1471
Code of Civil Procedure, 1908-Section 115, Order XXIII Rule 3A, I Rule 10, XXXIX Rules 1 and 2
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 513 of 6,103
High Courts26 Sept 2025
Baldev Singh & Anr. Vs The District Collector Officer & Ors.
Delhi High Court · (2025) 09 DEL CK 1468
High Courts26 Sept 2025Disposed Of
Mahabir Singh Decd. Thr LR's Vs UOI & Anr.
Delhi High Court · (2025) 09 DEL CK 1467
Land Acquisition Act, 1894-Section 54, 28, 4, 6, 17, 48(1), 18, 28ALand Acquisition Act, 1891-Section 11, 4(1), 6, 17, 9, 10, 13
High Courts26 Sept 2025Allowed
Upkar Singh Vs Siri Kishan Gupta
Delhi High Court · (2025) 09 DEL CK 1466
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25B(8), 14(7)
High Courts26 Sept 2025
Mr. Fazlu Rehman Khatri & Ors. Vs Mr. Abdul Nasir Khatri & Ors.
Delhi High Court · 2022 INSC 380
Code of Civil Procedure, 1908-Order II Rule 2, VI Rule 15, VII Rule 11, VII Rule 11(a), (c) & (d), VII Rule 13, VII Rule 15, X, Section 11, 16, 17Specific Relief Act, 1963-Section 34Limitation Act, 1963-Article 58
High Courts26 Sept 2025Disposed Of
Rachna Badhwar & Ors. Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1453
High Courts26 Sept 2025Disposed Of
Subhashini Dewan Vs Deputy Commissioner MCD & Ors.
Delhi High Court · (2025) 09 DEL CK 1447
Delhi Municipal Corporation Act, 1957
High Courts26 Sept 2025Allowed
Vipin Yadav Vs Directorate Of Enforcement
Delhi High Court · 2024 INSC 637
Indian Penal Code, 1860-Sections 420, 120B, 403Information Technology Act, 2000-Sections 66C, 66DPMLA-Sections 44, 45, 45(1), 45(1)(ii), 45(1)(iii)
High Courts26 Sept 2025Disposed Of
Krishna Devi Vs MCD & Anr.
Delhi High Court · (2025) 09 DEL CK 1442
High Courts26 Sept 2025Disposed Of
Mohammad Hanif Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 1441
High Courts26 Sept 2025Disposed Of
Dayal Kumar Nandi & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 1439
Societies Registration ActConstitution of India-Article 226
High Courts26 Sept 2025Disposed Of
Tanpreet Kaur Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1437
Delhi Municipal Corporation Act, 1957-Sections 344(1), 343
High Courts26 Sept 2025Dismissed
Adarsh Ramlila Committee Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 09 DEL CK 1433
High Courts26 Sept 2025Disposed Of
Nita Kumar Iyer Vs M/s. Sri Ventrures Land Developers India Ltd & Ors.
Delhi High Court · (2025) 09 DEL CK 1432
Negotiable Instruments Act, 1881-Section 138CrPC-Section 2(wa), 200, 372, 374, 378, 378(4), 378(5)
High Courts26 Sept 2025Dismissed
P.P. International School Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1431
High Courts26 Sept 2025
Hanu Faujdar Vs State & Ors.
Delhi High Court · 2025 INSC 879
Indian Succession Act, 1925-Section 276, 278, 63Evidence Act, 1872-Section 68
High Courts26 Sept 2025Dismissed
M/S Den Digital Entertainment Networks Pvt Ltd Vs M/S Explorer Associates & Anr.
Delhi High Court · (2025) 09 DEL CK 1410
Constitution of India-Article 227
High Courts26 Sept 2025Disposed Of
Chameli Devi Vs Ashwani Kumar & Anr.
Delhi High Court · (2025) 09 DEL CK 1407
Constitution of India-Article 227
High Courts26 Sept 2025Dismissed
Neelam Rawat Vs The State Of Nct
Delhi High Court · (2025) 09 DEL CK 1381
Code of Criminal Procedure, 1973-Section 156(3)Constitution of India-Articles 226, 227Indian Penal Code, 1860-Section 304
High Courts26 Sept 2025Allowed
Vinkal Prakash Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1377
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Dowry Prohibition Act-Section 4