Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 9, 42, 20(2), Part I, Clause 22 of the Fifth ScheduleCode of Civil Procedure, 1980-Order VII Rule 10

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High Courts06 Oct 2025Dismissed

Satish @ Lalla @ Kari Vs State Of NCT Of Delhi

Delhi High Court · (2025) 10 DEL CK 2254

IPC-Section 307Arms Act-Section 25(1-B)(a), 27, 39Cr.P.C.-Section 428, 313

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High Courts06 Oct 2025Disposed Of

M/S Balaji Enterprises Vs The Principal Commissioner, DGGI, Meerut Zonal Unit & Ors.

Delhi High Court · (2025) 10 DEL CK 2258

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 67, 67(3), 67(4), 67(5)

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High Courts06 Oct 2025Disposed Of

Elxir Trading Pvt. Ltd Vs Kent Ro Systems Ltd & Ors

Delhi High Court · (2025) 10 DEL CK 2310

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High Courts06 Oct 2025Disposed Of

M/s Nohar Chand Loha Bhandar & Ors. Vs M/s Shri Bajrang Power and Ispat Ltd

Delhi High Court · (2025) 10 DEL CK 2308

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2

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High Courts06 Oct 2025Disposed Of

Shadab Khan & Anr. Vs Santosh & Ors.

Delhi High Court · 2025 INSC 1070

Motor Vehicles Act, 1988-Section 173

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High Courts06 Oct 2025Dismissed

Sh. Samarendra Das Vs M/s Win Medicare Pvt. Ltd.

Delhi High Court · (2025) 10 DEL CK 2303

Constitution of India-Article 226Industrial Disputes Act, 1947-Section 2(s)Sales Promotion Employees (Conditions of Service) Act, 1976-Section 6(2)

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High Courts06 Oct 2025Dismissed

Sgt Ankit Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 10 DEL CK 2302

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High Courts06 Oct 2025Dismissed

Siju Thomas Vs Batra Hospital And Medical Research Centre

Delhi High Court · (2025) 10 DEL CK 2297

Industrial Disputes Act-Section 33, 33(1), 33(2)Constitution of India-Article 226

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High Courts06 Oct 2025Dismissed

Sumitra Senior Citizen Vs Sunita & Ors.

Delhi High Court · (2025) 10 DEL CK 2291

Code of Civil Procedure, 1908-Section 115, 11, Order XII Rule 6, 151, XXXIX Rule 1 and 2, I Rule 10

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High Courts06 Oct 2025Dismissed

Harshit Finvest Pvt Ltd Vs Assistant Commissioner Of Income Tax Circle 10 1 New Delhi & Anr

Delhi High Court · (2025) 10 DEL CK 1336

Constitution of India, 1950 - Article 14Income Tax Act, 1961 - Section 143(1)

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High Courts06 Oct 2025

Pr. Commissioner Of Income Tax 1Vs M/s Agroha Fincap Ltd.

Delhi High Court · (2025) 10 DEL CK 1242

Income Tax Act, 1961 - Section 68, 143(1), 147, 148, 151, 151(1), 151A, 250, 260A, 271(1)(c)

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High Courts06 Oct 2025Dismissed

Ashok Kumar Singh Vs Union Of India & Ors

Delhi High Court · (2025) 10 DEL CK 1241

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High Courts06 Oct 2025Dismissedd

Satish @ Lalla @ Kari Vs State Of Nct Of Delhi

Delhi High Court · (2025) 10 DEL CK 1236

Code of Criminal Procedure, 1973 - Section 313, 428Indian Penal Code, 1860 - Section 307Arms Act, 1959 - Section 25(1B)(a), 27, 39

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High Courts06 Oct 2025Dismissedd

Rahul Tomar Vs State

Delhi High Court · (2025) 10 DEL CK 1235

Code of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 376, 506

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High Courts06 Oct 2025Allowed

Rajendra Singh Vs State ( Govt Of Nct Of Delhi)

Delhi High Court · (2025) 10 DEL CK 1346

Code of Criminal Procedure, 1973 - Section 164, 294, 374, 428Indian Penal Code, 1860 - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 2(d), 6, 7, 9, 10

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High Courts06 Oct 2025Allowed

Megha Engineering And Infrastructure Ltd Vs Income Tax Settlement Commission & Ors

Delhi High Court · (2025) 10 DEL CK 1345

Constitution of India, 1950 - Article 14, 19 (l)(g), 20, 20(3), 21, 110, 300AIncome Tax Act, 1961 - Section 119(2)(b), 142(1), 143(2), 153A, 153C, 245A, 245AA, 245C, 245D(2C), 245C(5), 245D, 245D(1), 245D(2C), 245(D)(4), 245A(eb), 245HA(1)Finance Act, 2021 - Section 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73

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