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Delhi High Court judgments

1,22,059 judgments · page 509 of 6,103

High Courts08 Oct 2025Dismissed

Mohinder Kumar Gandhi Vs Praveen Kumar

Delhi High Court · (2025) 10 DEL CK 1243

Code of Civil Procedure, 1908 - Section 96, Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(1)(aa)Commercial Courts Act, 2015 - Section 12A, 13Evidence Act, 1872 - Section 34, 114(g)
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High Courts08 Oct 2025Dismissed

Ashish Vs State Nct Of Delhi

Delhi High Court · (2025) 10 DEL CK 1238

Constitution of India, 1950 - Article 14, 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 430Code of Criminal Procedure, 1973 - Section 389, 389(1), 437, 438, 439
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High Courts08 Oct 2025Dismissed

State Nct Of Delh Vs Bhagwan Dass

Delhi High Court · (2025) 10 DEL CK 1237

Code of Criminal Procedure, 1973 - Section 161, 313, 378, 378(1)Indian Penal Code, 1860 - Section 279, 299, 300, 304A
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High Courts08 Oct 2025Allowed

Raju Vs State (Gnct Of Delhi)

Delhi High Court · (2025) 10 DEL CK 1246

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 481Code of Criminal Procedure, 1973 - Section 164, 313, 428Indian Penal Code, 1860 - Section 71, 363, 366, 376
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