High Courts08 Oct 2025Allowed

Ritesh Bawri & Ors. Vs State & Anr.

Delhi High Court · 2025 INSC 502

Code of Criminal Procedure, 1973-Section 482, 178, 199, 200, 202, 204Indian Penal Code, 1860-Section 34, 52, 109, 499, 500Constitution of India-Article 21, 19(1)(a)
High Courts08 Oct 2025Dismissed

Vishal @ Paiwala Vs The State & Ors.

Delhi High Court · (2025) 10 DEL CK 2255

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 480(3)Code of Criminal Procedure, 1973-Section 439, 161Bharatiya Nyaya Sanhita, 2023-Section 103(1), 109(1), 333, 3(5), 238, 324, 190, 23
High Courts08 Oct 2025Disposed Of

Ditesh Anand Vs State Of NCT Of Delhi

Delhi High Court · (2025) 10 DEL CK 2315

Code of Criminal Procedure, 1973-Section 439, 82Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 420/409/468/471 read with Section 120B
High Courts08 Oct 2025Dismissed

State NCT Of Delhi Vs J Ravi

Delhi High Court · (2025) 10 DEL CK 2257

Indian Penal Code, 1860-Sections 354, 376, 377, 506, 509Code of Criminal Procedure, 1973-Sections 164, 227, 228
High Courts08 Oct 2025Allowed

Raju Vs State (GNCT Of Delhi)

Delhi High Court · (2025) 10 DEL CK 2259

Protection of Children from Sexual Offences Act, 2012-Section 4, 42IPC-Section 363, 366, 376, 71Cr.P.C.-Section 164, 313, 428