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Delhi High Court judgments

1,22,059 judgments · page 506 of 6,103

High Courts08 Oct 2025Allowed

H S Banka Vs Mohan Lal

Delhi High Court · (2025) 10 DEL CK 2225

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(1), 14(7), 19, 25-BIndian Evidence Act, 1872-Section 116
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High Courts08 Oct 2025Dismissed

Reepak Kansal Vs Union Of India & Ors.

Delhi High Court · (2025) 10 DEL CK 2200

Constitution of India-Article 226, 12, 19(1)(a), 19(2), Parts IV and IV-ATamil Nadu Societies Registration Act, 1975Right to Information Act, 2005
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High Courts08 Oct 2025Dismissed

State Vs Subhash

Delhi High Court · (2025) 10 DEL CK 2199

Code of Criminal Procedure, 1973-Section 378, 164Indian Penal Code, 1860-Sections 376(2), 342, 354A, 354DProtection of Children from Sexual Offences Act, 2012-Sections 3, 4, 5, 7, 9, 11, 12, 29, 30
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High Courts08 Oct 2025Allowed

Muncipal Corporation Of Delhi Vs Himalyan Flora And Aromas Pvt Ltd.

Delhi High Court · (2025) 10 DEL CK 2198

Arbitration & Conciliation Act, 1996-Section 37, 12, 9, 17Delhi International Arbitration Centre (Arbitration Proceedings) Rules, 2023-Rule 2(c), 14, 14.3, 14.5, 14.11, 14.13Delhi International Arbitration Centre (Administrative Costs and Arbitrators' Fees) Rules, 2018
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High Courts08 Oct 2025Dismissed

Ashish Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 10 DEL CK 2195

Code of Criminal Procedure, 1973-Section 389(1), 389, 437, 438, 439BNSS, 2023-Section 430Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 29, 52A, 37
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High Courts08 Oct 2025Dismissed

Ms. Anupama Sharma Vs Shri Sanjay Sharma

Delhi High Court · (2025) 10 DEL CK 2194

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 13(1)(ib), 9, 23(1)(a), 13(1)(i-a)Indian Penal Code-Sections 498A, 323
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