High Courts09 Oct 2025Disposed Of
Gopal Bansal Vs Assisstant Commissioner Of Income Tax
Delhi High Court · (2025) 10 DEL CK 2129
Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149, 149(1)(b), 153A, 153BFinance Act, 2021
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 505 of 6,103
High Courts09 Oct 2025Allowed
Indian Renewable Energy Development Agency Limited Vs Chhattisgarh State Power Distribution Co. Ltd & Ors.
Delhi High Court · (2025) 10 DEL CK 2123
Electricity Act, 2003-Section 86(1)(e), 111, 142Constitution of India-Article 32, 226, 145(1)(c)Code of Civil Procedure-Section 80
High Courts09 Oct 2025Disposed Of
Unison Hotels Pvt Ltd Vs Night Beat Hospitality Pvt Ltd
Delhi High Court · (2025) 10 DEL CK 2153
Arbitration and Conciliation Act, 1996-Section 9, 12 (2), 17Indian Easements Act, 1882-Section 63
High Courts09 Oct 2025Dismissed
State (Gnct Of Delhi) Vs Jaiveer
Delhi High Court · (2025) 10 DEL CK 1253
Code of Criminal Procedure, 1973 - Section 313, 378Indian Penal Code, 1860 - Section 279, 299, 300, 304A, 337Motor Vehicles Act, 1988 - Section 133
High Courts09 Oct 2025Disposed Of
Ajaz Khan Vs State Nct Of Delhi
Delhi High Court · (2025) 10 DEL CK 1251
Constitution of India, 1950 - Article 19Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Code of Criminal Procedure, 1973 - Section 438, 482
High Courts09 Oct 2025Dismissed
Rumana Through Father Mr Hemant And Ors Vs Bluebells International School Kailash And Anr
Delhi High Court · (2025) 10 DEL CK 1250
Constitution of India, 1950 - Article 19(1)(g)Delhi School Education Act, 1973 - Section 17, 17(3), 18, 18(3), 18(4), 18(4)(a), 24, 24(4)Delhi School Education Rules, 1973 - Rule 172, 172(2), 173, 174, 175, 176, 177, 178, 179
High Courts09 Oct 2025Dismissed
Ministry Of New And Renewable Energy Government Of India & Anr.Vs Chhattisgarh State Power Distribution Co Ltd & Ors.
Delhi High Court · (2025) 10 DEL CK 1249
Constitution of India, 1950 - Article 32, 145(1)(c), 226Code of Civil Procedure, 1908 - Section 80Electricity Act, 2003 - Section 86(1)(e), 111, 142
High Courts08 Oct 2025Disposed Of
Sarthak Gupta Vs Income Tax Officer Ward 35(1) & Anr.
Delhi High Court · 2024 INSC 754
Constitution of India-Article 226Income Tax Act, 1961-Section 148, 148A(d), 148A(b), 147, 144B, 156, 149, first proviso to Section 149, 149(1)(b), 151Finance Act, 2021
High Courts08 Oct 2025Dismissed
Mohinder Kumar Gandhi Vs Praveen Kumar
Delhi High Court · (2025) 10 DEL CK 2168
Commercial Courts Act, 2015-Section 13, 12ACode of Civil Procedure, 1908-Section 96, Order XLI Rule 27Indian Evidence Act, 1872-Section 114(g), 34
High Courts08 Oct 2025Dismissed
Kanwaljit Singh (Since Deceased) Through LR Vs Kulwant Singh & Anr.
Delhi High Court · (2025) 10 DEL CK 2170
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(1)(a), 27, 2(1)Code of Civil Procedure, 1908-Section 151
High Courts08 Oct 2025Dismissed
Harbans Singh Vs Anand Tyagi
Delhi High Court · (2025) 10 DEL CK 2169
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25(4), 25(5), 14(1)(a), 14(1)(j), 14(7), 14, 25B(8)
High Courts08 Oct 2025Allowed
Arun Kumaran B & Anr. Vs Urmila Pal & Ors.
Delhi High Court · (2025) 10 DEL CK 2233
Motor Vehicle Act, 1988-Section 173
High Courts08 Oct 2025Dismissed
M/S Red Sky Promoters Pvt Ltd & Anr. Vs M/S SD Land Marks Pvt. Ltd.
Delhi High Court · (2025) 10 DEL CK 2231
Code of Civil Procedure, 1908-Section 115, Order XII Rule 6
High Courts08 Oct 2025
Shriram General Insurance Co. Ltd. Vs Shri Tilak Chand @ Ravinder & Ors.
Delhi High Court · (2025) 10 DEL CK 2230
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2025Dismissed
Ramesh Chander Vs Love Kumar Chopra & Ors
Delhi High Court · (2025) 10 DEL CK 2229
Code of Civil Procedure, 1908-Section 115
High Courts08 Oct 2025Dismissed
Rakesh Kumar Vs Sh. Ajay Gupta
Delhi High Court · (2025) 10 DEL CK 2228
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B(4), 25B, 25B(8), 14(7)
High Courts08 Oct 2025
Vijay Kumar Vs Madhu Rani & Ors.
Delhi High Court · (2025) 10 DEL CK 2226
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(6), 14(7), 25B, 25B(4), 25B(5), 25B(8)