High Courts31 Jul 2006Allowed
The College Section Officers Association (University of Delhi) Vs University of Delhi and Others
Delhi High Court · (2006) 132 DLT 467 : (2006) 91 DRJ 741
COURT ARCHIVE
Delhi High Court judgments
1,29,704 judgments · page 5,103 of 6,486
High Courts31 Jul 2006Dismissed
Indian Agricultural Research Institute Vs Shri Ram Naresh Rai and Another
Delhi High Court · (2006) 07 DEL CK 0048
High Courts31 Jul 2006Allowed
Goyal MG Gases Ltd. Vs Premium International Finance Ltd. and Others
Delhi High Court · (2007) 2 BC 147 : (2007) 138 DLT 259 : (2009) 93 DRJ 831
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 2(3), Order 37 Rule 3, Order 37 Rule 3(1)
High Courts28 Jul 2006Dismissed
Brigadier Man Mohan Sharma (Retd.) FRGS Vs Lt. Gen. Depinder Singh
Delhi High Court · (2007) 1 ARBLR 133
Copyright Act, 1957 — Section 19A
High Courts28 Jul 2006Disposed Off
Kumar Construction Co. Vs Delhi Development Authority and Another
Delhi High Court · (2006) 3 ARBLR 265 : (2006) 132 DLT 667
Arbitration Act, 1940 — Section 14, 28, 30, 33Arbitration and Conciliation Act, 1996 — Section 85
High Courts28 Jul 2006Dismissed
Safari International and Another Vs Subhash Gupta and Others
Delhi High Court · (2006) 33 PTC 616
Trade and Merchandise Marks Act, 1958 — Section 46, 47(4), 56
High Courts28 Jul 2006Dismissed
Biswaroop Roy Choudhary Vs Karan Johar
Delhi High Court · (2006) 131 DLT 458 : (2006) 33 PTC 381
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts28 Jul 2006Dismissed
Sanjay Dogra Vs Union of India (UOI) and Others
Delhi High Court · (2006) CriLJ 4113 : (2006) 132 DLT 52 : (2006) 92 DRJ 225 : (2007) 5 RCR(Criminal) 284
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22Customs Act, 1962 — Section 104, 108, 113, 135, 2(19)
High Courts28 Jul 2006Allowed
Okhla Industrial Estate Association Vs M.C.D. and Others
Delhi High Court · (2006) 132 DLT 9
Delhi Municipal Corporation Act, 1957 — Section 2(44), 298Delhi Police Act, 1978 — Section 28(1), 29
High Courts28 Jul 2006
Jigyasa Aggarwal Vs Union of India (UOI)
Delhi High Court · (2007) CriLJ 371 : (2006) 132 DLT 408 : (2006) 92 DRJ 594
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108
High Courts28 Jul 2006Allowed
Superior Exim (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2006) 07 DEL CK 0026
Income Tax Act, 1961 — Section 127, 127(2)
High Courts28 Jul 2006
National Small Industries Corp. Ltd. Vs Novavision Electronics (P) Ltd. and Others
Delhi High Court · (2006) 4 BC 135 : (2006) 132 DLT 140 : (2006) 91 DRJ 746
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 3(7), 151Limitation Act, 1963 — Section 5
High Courts28 Jul 2006
Bharat Engg. Enterprises Vs Delhi Development Authority and Another
Delhi High Court · (2006) 07 DEL CK 0023
High Courts27 Jul 2006Dismissed
Mahipal Vs The Union of India (UOI) and Others
Delhi High Court · (2006) 07 DEL CK 0187
Constitution of India, 1950 — Article 226, 227
High Courts27 Jul 2006Allowed
Umed Singh (Deceased) Through LRs. Vs M.G.F. Limited
Delhi High Court · (2009) 93 DRJ 44 : (2007) 145 PLR 9
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 8
High Courts27 Jul 2006Allowed
No. 93008852 W/M Yad Ram Vs Union of India (UOI) and Others
Delhi High Court · (2006) 07 DEL CK 0084
Central Civil Services (Leave) Rules, 1972 — Rule 46Workmens Compensation Act, 1923 — Section 4, 4(1)
High Courts27 Jul 2006Dismissed
Jasbir Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 07 DEL CK 0083
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27Constitution of India, 1950 — Article 136, 226
High Courts27 Jul 2006Dismissed
Sqt Ranbir Singh (702322-L) Vs Union of India (UOI) and Others
Delhi High Court · (2006) 07 DEL CK 0082
Air Force Rules, 1969 — Rule 15Constitution of India, 1950 — Article 226
High Courts27 Jul 2006Dismissed
L.D. Mahipal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 07 DEL CK 0081
Army Act, 1950 — Section 48Army Rules, 1954 — Rule 13, 13(3)Constitution of India, 1950 — Article 226
High Courts27 Jul 2006
Sepoy Jeet Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 07 DEL CK 0080
Army Pension Rules, 1961 — Rule 173