High Courts21 Jul 2006Allowed
S.C. Dikshit Vs Chairman, DDA
Delhi High Court · (2006) 132 DLT 253
Civil Service Regulations — Regulation 510
COURT ARCHIVE
Delhi High Court judgments
1,29,673 judgments · page 5,104 of 6,484
High Courts21 Jul 2006
State Vs Brij Kishore
Delhi High Court · (2007) CriLJ 401 : (2006) 92 DRJ 720
Penal Code, 1860 (IPC) — Section 302
High Courts21 Jul 2006Dismissed
Ramesh D. Sarasia Vs Airporta Authority of India
Delhi High Court · (2006) 07 DEL CK 0034
Constitution of India, 1950 — Article 226
High Courts21 Jul 2006Dismissed
Raj Kapoor @ Raj Dahiya and Others Vs State of Delhi
Delhi High Court · (2006) 91 DRJ 707
Arms Act, 1959 — Section 27, 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 251Penal Code, 1860 (IPC) — Section 120B, 279, 302, 307, 316
High Courts21 Jul 2006Dismissed
Raj Kappor @ Raj Dahiya Vs State of Delhi
Delhi High Court · (2007) 94 DRJ 218
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 251Penal Code, 1860 (IPC) — Section 120B, 279, 302, 307, 316
High Courts21 Jul 2006Dismissed
Shri Manoj Kumar Vs Presiding Officer, Central Govt. Industrial Tribunal and 510 Army Base Workshop
Delhi High Court · (2006) 07 DEL CK 0006
Industrial Disputes Act, 1947 — Section 2, 25F, 25N
High Courts20 Jul 2006Dismissed
Commissioner of Income Tax Vs Freementle India Televisio
Delhi High Court · (2007) 159 TAXMAN 31
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
High Courts20 Jul 2006
Raj Rani Vs Lekh Raj
Delhi High Court · (2006) 90 DRJ 728
Constitution of India, 1950 — Article 227Delhi Municipal Corporation Act, 1957 — Section 116, 116(2)Delhi Rent Control Act, 1958 — Section 10, 11, 12, 13, 14
High Courts20 Jul 2006Dismissed
Commissioner of Income Tax Vs Freementle India Television
Delhi High Court · (2007) 294 ITR 88
High Courts20 Jul 2006
R.N.J. Exports Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2006) 136 ECR 435 : (2006) 204 ELT 209
High Courts19 Jul 2006Allowed
Electronics and Computer Software Export Promotion Council Vs Central Information Commission and Others
Delhi High Court · (2006) 07 DEL CK 0180
Right to Information Act, 2005 — Section 2
High Courts19 Jul 2006Disposed Off
Adarsh Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2006) 07 DEL CK 0137
Urban Land (Ceiling and Regulation) Act, 1976 — Section 15
High Courts19 Jul 2006Dismissed
Municipal Corpn. of Delhi Vs Rama Construction Co.
Delhi High Court · (2006) 3 ARBLR 276 : (2006) 131 DLT 613
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 28(3), 34, 34(2)
High Courts19 Jul 2006Dismissed
Hindustan Housing Finance and Development Corpn. Limited Vs Aspen Developers Pvt. Ltd.
Delhi High Court · (2006) 07 DEL CK 0134
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115Specific Relief Act, 1963 — Section 42, 43
High Courts19 Jul 2006
Commissioner of Income Tax Vs Span Holdings Ltd.
Delhi High Court · (2007) 294 ITR 83 : (2007) 158 TAXMAN 32
High Courts19 Jul 2006Dismissed
V.K. Singh and Another Vs Municipal Corporation of Delhi
Delhi High Court · (2006) 07 DEL CK 0051
Constitution of India, 1950 — Article 14
High Courts18 Jul 2006Dismissed
Pankaj Kathuria Vs Central Zoo Authority
Delhi High Court · (2006) 07 DEL CK 0189
Constitution of India, 1950 — Article 16
High Courts18 Jul 2006Disposed Off
Shri Kartar Singh and Others Vs Central Bureau of Investigation
Delhi High Court · (2006) CriLJ 4099 : (2006) 131 DLT 643 : (2006) 2 DMC 382 : (2006) 90 DRJ 734
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306, 34, 498A
High Courts18 Jul 2006Allowed
Neeraj Gupta Vs State
Delhi High Court · (2006) 132 DLT 137 : (2006) 90 DRJ 725
Penal Code, 1860 (IPC) — Section 107, 306