High Courts31 Aug 2006Dismissed
Parveen Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0202
COURT ARCHIVE
Delhi High Court judgments
1,29,939 judgments · page 5,101 of 6,497
High Courts31 Aug 2006Allowed
Ex. Sep. Roop Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 91 DRJ 324
Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14Pension Regulations for Army, 1961 — Regulation 173, 185, 212, 231, 48
High Courts31 Aug 2006Dismissed
Ex. Const. Bijender Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0200
Border Security Force Rules, 1969 — Rule 26, 28AConstitution of India, 1950 — Article 226, 227
High Courts31 Aug 2006Dismissed
Major Sunil Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0197
Army Rules, 1954 — Rule 105Defense Services Regulation, 1962 — Regulation 104, 105
High Courts31 Aug 2006Dismissed
Hav. Kamal Prasad Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0195
Border Security Force Rules, 1969 — Rule 26Constitution of India, 1950 — Article 226
High Courts31 Aug 2006Allowed
R.K. Kapoor Vs Union of India (UOI) and Others
Delhi High Court · (2006) 91 DRJ 511
Army Act, 1950 — Section 22Pension Regulations for Army, 1961 — Rule 173, 183
High Courts31 Aug 2006Dismissed
Raj Singh Vs Ram Singh and Others
Delhi High Court · (2006) 08 DEL CK 0183
Delhi Land Reforms Act, 1954 — Section 11
High Courts31 Aug 2006Dismissed
Om Prakash Mittal and Others Vs Union of India (UOI) and Others
Delhi High Court · (2007) 138 CompCas 708 : (2007) 75 SCL 397
Constitution of India, 1950 — Article 14, 226Foreign Exchange Management (Adjudication Proceedings and Appeal) Rules, 2000 — Rule 10Foreign Exchange Management Act, 1999 — Section 17(1), 19(1), 19(2)
High Courts31 Aug 2006Dismissed
Ex. Sep. Mahavir Prasad Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0161
High Courts31 Aug 2006Dismissed
No. 13982662 Ex.-Nk/SKT Badan Singh Vs Union of India (UOI) and Another
Delhi High Court · (2006) 08 DEL CK 0160
Army Act, 1950 — Section 39Army Rules, 1954 — Rule 115, 115(2), 155, 22Constitution of India, 1950 — Article 226
High Courts31 Aug 2006Disposed Off
Ex. Hav. Rajpal Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0158
Constitution of India, 1950 — Article 226
High Courts31 Aug 2006Dismissed
Smt. Ramgiri Devi Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0157
Constitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Rule 98
High Courts31 Aug 2006Allowed
Ex.-Major Gautam Sanyal Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0156
Army Pension Act — Section 2Constitution of India, 1950 — Article 226
High Courts31 Aug 2006Allowed
Ex. Nk. Narikar, No. 2946458 Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0155
High Courts31 Aug 2006Disposed Off
Sgt. Chamanlal Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0153
Constitution of India, 1950 — Article 226
High Courts31 Aug 2006Disposed Off
Ex. Singmn. Harpal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0152
Army Rules, 1954 — Rule 13(3)Medical Services of the Armed Forces Regulations, 1962 — Regulation 423
High Courts31 Aug 2006Disposed Off
Ex. Spr. Daryao Singh Vs Union of India (UOI) and Others
Delhi High Court · (2006) 08 DEL CK 0151
High Courts31 Aug 2006Dismissed
Smt. Hansa Khandelwal and Another Vs Smt. Madhu Gupta and Others
Delhi High Court · (2006) 08 DEL CK 0149
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, 115Limitation Act, 1963 — Article 64, 65, 27, 3
High Courts31 Aug 2006Dismissed
Court on its own Motion Vs Gulshan Bajwa
Delhi High Court · (2006) 08 DEL CK 0148
Air Force Act, 1950 — Section 110, 161(2), 65Constitution of India, 1950 — Article 215
High Courts31 Aug 2006Allowed
Mrs. Kiran Girhotra and Others Vs Sh. Sunil Gupta
Delhi High Court · (2006) 134 DLT 706
Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 263