High Courts05 Sept 2006
Trident Projects and Others Vs Sh. K.R. Dongre and Others
Delhi High Court · (2006) 09 DEL CK 0059
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,29,939 judgments · page 5,099 of 6,497
High Courts05 Sept 2006Dismissed
Samrat Behl Vs Govt. of NCT Delhi and Another
Delhi High Court · (2006) 91 DRJ 409
Constitution of India, 1950 — Article 14
High Courts05 Sept 2006Dismissed
C.L. Khanna and Others Vs Union of India (UOI) and Others
Delhi High Court · (2007) 136 DLT 111 : (2007) 113 FLR 1115 : (2007) 2 LLJ 915
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2A, 7APenal Code, 1860 (IPC) — Section 193, 196, 228
High Courts05 Sept 2006Dismissed
Panther Fincap and Management Services Ltd. and Others Vs Securities and Exchange Board of India
Delhi High Court · (2006) 09 DEL CK 0031
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 110A, 110F, 2, 209, 251Limitation Act, 1963 — Section 5
High Courts05 Sept 2006Allowed
Mohd. Akbar Butt Vs State
Delhi High Court · (2007) 138 DLT 43 : (2006) 91 DRJ 242
Criminal Procedure Code, 1973 (CrPC) — Section 313Explosive Substances Act, 1908 — Section 3, 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 123
High Courts04 Sept 2006Allowed
Ms. Indrani Sarma Vs University of Delhi and Others
Delhi High Court · (2006) 09 DEL CK 0241
High Courts04 Sept 2006Dismissed
Commissioner of Income Tax Vs Bhiwani Synthetics Ltd.
Delhi High Court · (2009) 318 ITR 177
Income Tax Act, 1961 — Section 139(8), 140
High Courts04 Sept 2006Disposed Off
Shri G.K. Sabharwal Vs Delhi Transport Corporation
Delhi High Court · (2006) 09 DEL CK 0218
High Courts04 Sept 2006Dismissed
Hori Singh Ex. Conductor Bedge No. 18143, Delhi Transport Corporation Vs Delhi Transport Corporation
Delhi High Court · (2006) 09 DEL CK 0217
High Courts04 Sept 2006Dismissed
M.R.V. Constructions Vs Union of India (UOI) and Others
Delhi High Court · (2006) 09 DEL CK 0216
Constitution of India, 1950 — Article 226
High Courts04 Sept 2006Allowed
Societe Des Products Nestle S.A. and Another Vs Essar Industries and Others
Delhi High Court · (2006) 33 PTC 469
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 4, 63(2), 65, 65A, 65B
High Courts04 Sept 2006Disposed Off
Chunni Lal Proprietor C.L. Constructions Company Vs RPG Home Finance Pvt. Ltd.
Delhi High Court · (2006) 134 DLT 212
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(8), 16, 2(1)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Constitution of India, 1950 — Article 136
High Courts04 Sept 2006Allowed
Air India Limited Vs N.K. Sethi
Delhi High Court · (2006) 134 DLT 147 : (2006) 91 DRJ 68
Constitution of India, 1950 — Article 16(1)
High Courts04 Sept 2006Allowed
Sunita Rani Vs D.D.A.
Delhi High Court · (2006) 09 DEL CK 0190
Constitution of India, 1950 — Article 14
High Courts04 Sept 2006
Sea Transport Contractors Ltd. Vs Indian Farmers Fertiliser Cooperative Ltd.
Delhi High Court · (2006) 91 DRJ 83
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts04 Sept 2006Disposed Off
Rotary Foundation (India) Vs Purshottam Das Bansal
Delhi High Court · (2006) 134 DLT 37 : (2006) 91 DRJ 41
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2), Order 37 Rule 3, Order 37 Rule 5
High Courts04 Sept 2006Dismissed
Satish Kumar Bargujar Vs Suman Chauhan
Delhi High Court · (2007) 136 DLT 643 : (2007) 1 DMC 488
Hindu Marriage Act, 1955 — Section 24, 28
High Courts04 Sept 2006Dismissed
D.T.C. Vs Presiding Officer and Another
Delhi High Court · (2006) 09 DEL CK 0119
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 33(2)
High Courts04 Sept 2006Allowed
Suppliers Vs Regional Provident Fund Commissioner and Another
Delhi High Court · (2006) 09 DEL CK 0103
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 19A, 2, 7A, 7A(2)
High Courts04 Sept 2006
Commissioner of Income Tax Vs Muthoot M. George Bankers
Delhi High Court · (2007) 159 TAXMAN 22