COURT ARCHIVE

Delhi High Court judgments

1,29,946 judgments · page 5,098 of 6,498

High Courts07 Sept 2006Allowed

Universal Music India Ltd. and Another Vs Union of India (UOI)

Delhi High Court · (2008) 87 SCL 51

Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 11(7)Army Act, 1950 — Section 19Army Rules, 1954 — Rule 14

High Courts07 Sept 2006Allowed

Asha Devi Vs Pominder Kumar Chhabra

Delhi High Court · (2006) 09 DEL CK 0077

Hindu Marriage Act, 1955 — Section 24

High Courts07 Sept 2006

Shri Govind Vashist Vs Shri Tej Pal

Delhi High Court · (2006) 09 DEL CK 0076

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 4, 115Delhi Rent Control Act, 1958 — Section 5(3)

High Courts07 Sept 2006

Nehru Coop. G/h Society Ltd. Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2006) 09 DEL CK 0070

Delhi Co-operative Societies Rules, 1973 — Rule 24(2), 34A, 36A

High Courts07 Sept 2006Dismissed

Smt. Sheela Wati Vs Registrar Cooperative Societites and Others

Delhi High Court · (2006) 09 DEL CK 0069

Delhi Co-operative Societies Act, 1972 — Section 27Delhi Co-operative Societies Rules, 1973 — Rule 24, 24(1), 25, 25(1), 25(2)

High Courts07 Sept 2006

Shri Ravi Kumar Mathur Vs Union of India (UOI) and Another

Delhi High Court · (2006) 09 DEL CK 0068

Banks and Financial Institutions Act, 1993 — Section 15, 4, 6

High Courts07 Sept 2006

Saraswati Construction Company Vs Indian Overseas Bank and Another

Delhi High Court · (2006) 09 DEL CK 0067

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)Evidence Act, 1872 — Section 56, 57

High Courts07 Sept 2006

Commissioner of Income Tax Vs Jupiter Builders Pvt. Ltd.

Delhi High Court · (2006) 205 CTR 553 : (2006) 133 DLT 160 : (2006) 287 ITR 287

Income Tax Act, 1961 — Section 132, 132(1), 132(4), 132A, 139

High Courts07 Sept 2006Allowed

Narinder Kumar Munjal Vs DDA and Others

Delhi High Court · (2006) 135 DLT 436 : (2007) 97 DRJ 725

High Courts06 Sept 2006Dismissed

Director of Income Tax Vs Mohan Das Oswal Cancer Treatme

Delhi High Court · (2006) 09 DEL CK 0220

Income Tax Act, 1961 — Section 10(22A), 12A(a)

High Courts06 Sept 2006Dismissed

Niader Mal Amar Nath and Another Vs Rukmani Devi Jaipuria Charitable Trust

Delhi High Court · (2006) 91 DRJ 702

Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 39

High Courts06 Sept 2006Dismissed

Tara Chand Vs Duli Chand and Others

Delhi High Court · (2006) 09 DEL CK 0192

High Courts06 Sept 2006Disposed Off

Shri Asa Ram Vs Union of India (UOI) and Others

Delhi High Court · (2006) 09 DEL CK 0150

Army Act, 1950 — Section 20(3), 26Army Rules, 1954 — Rule 13(3), 17

High Courts06 Sept 2006

Moiz Ahmad Khan Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2006) 91 DRJ 104

Passports Act, 1967 — Section 12

High Courts06 Sept 2006Dismissed

Index International (P) Ltd. Vs Presiding Officer, Industrial Tribunal No. 1, Labour Commissioner, Govt. of NCT of Delhi and Shri Manorath Sharma

Delhi High Court · (2007) 113 FLR 492

Industrial Disputes Act, 1947 — Section 17

High Courts06 Sept 2006Dismissed

Indian Red Cross Hospital, A Unit of Indian Red Cross Society Vs The Presiding Officer, Industrial Dispute Tribunal, Karkardooma Court and Mr. Hitesh Kumar

Delhi High Court · (2006) 09 DEL CK 0064

Industrial Disputes Act, 1947 — Section 17B

High Courts06 Sept 2006

Manoj Kumar Vs The State (Govt. of NCT)

Delhi High Court · (2006) 09 DEL CK 0063

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12

High Courts06 Sept 2006

Mr. Suresh Goel Vs M.C.D. and Others

Delhi High Court · (2006) 09 DEL CK 0062

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11Delhi Development Act, 1957 — Section 11A(2)Delhi Municipal Corporation Act, 1957 — Section 343, 343(1), 343(4), 343(5), 344(2)

High Courts06 Sept 2006

D. Dalip Vs Uttar Pradesh Export Industries Ltd.

Delhi High Court · (2006) 09 DEL CK 0061

Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 27

High Courts06 Sept 2006Dismissed

Prem Singh Vs The Cooperative Stores Ltd.

Delhi High Court · (2006) 09 DEL CK 0060