High Courts13 Feb 2007
Commissioner of Income Tax Vs Shri Kulwant Rai
Delhi High Court · (2007) 291 ITR 36 : (2007) 163 TAXMAN 585
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 132, 158BC, 23(3), 260A
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,072 of 6,525
High Courts13 Feb 2007
Deepak Verma Vs Dinesh Rai V. Chairman D.D.A.
Delhi High Court · (2007) 02 DEL CK 0071
High Courts13 Feb 2007
Anant Raj Agencies Vs Delhi Development Authority and Another
Delhi High Court · (2007) 02 DEL CK 0070
High Courts13 Feb 2007Dismissed
Basanti Rawat and Another Vs Union of India (UOI) and Others
Delhi High Court · (2007) 02 DEL CK 0069
High Courts13 Feb 2007Dismissed
Smt. Kusum Jugran Vs Union of India (UOI) and Another
Delhi High Court · (2007) 138 DLT 113
Constitution of India, 1950 — Article 14, 16
High Courts13 Feb 2007Dismissed
State (Delhi Admn.) Vs Naresh Chand and Others
Delhi High Court · (2007) 139 DLT 183 : (2007) 94 DRJ 453 : (2007) 4 RCR(Criminal) 344
High Courts13 Feb 2007Dismissed
Pankaj Kumar Jain Vs State of Delhi and Others
Delhi High Court · (2007) 1 ILR Delhi 99
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 190(1)(b), 190(b), 200Penal Code, 1860 (IPC) — Section 317, 319, 420, 485
High Courts13 Feb 2007Dismissed
Shri Zameer Ahmed Vs The Appellate Authority, Under Payment of Gratuity Act, 1972 and Another
Delhi High Court · (2007) 140 DLT 167 : (2007) 95 DRJ 90 : (2007) 114 FLR 1007 : (2007) 3 LLJ 103
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 1(3A), 7(7)
High Courts13 Feb 2007Dismissed
Krishan Kumar Vs Management of Delhi Public School
Delhi High Court · (2007) 138 DLT 87 : (2007) 95 DRJ 182
Constitution of India, 1950 — Article 142, 226, 32Delhi School Education Act, 1973 — Section 8, 8(2), 8(3), 8(4)Delhi School Education Rules, 1973 — Rule 115(1)(2)(3), 120
High Courts13 Feb 2007
Jitender Rana and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2007) 02 DEL CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420
High Courts13 Feb 2007Dismissed
Vishnu Dutt Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2007) 138 DLT 615
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 4, 4(1), 5A, 5A(2)
High Courts12 Feb 2007Dismissed
Sh. Subhash Chand Vs Sh. Rulda Singh and Smt. Paramjit Sehgal
Delhi High Court · (2007) 2 ACC 776
High Courts12 Feb 2007Dismissed
Union of India (UOI) Vs Khairati Lal
Delhi High Court · (2007) 138 DLT 148 : (2007) 95 DRJ 194
Constitution of India, 1950 — Article 226
High Courts12 Feb 2007Disposed Off
R.P. Bohot Vs Garrison Engineer (North)
Delhi High Court · (2007) 02 DEL CK 0173
Allotment of Residences (Defence Pool Accommodation for Civilians in Defence Services) Rules, 1978 — Rule 8(2), 8(3)
High Courts12 Feb 2007Dismissed
Union of India (UOI) Vs Ram Ashra Sharma and Smt. Sheela Devi
Delhi High Court · (2007) 02 DEL CK 0165
Railways Act, 1989 — Section 124A
High Courts12 Feb 2007Dismissed
Harish Chand Vs Bachchi Singh Negi and Others
Delhi High Court · (2007) 2 ACC 790
High Courts12 Feb 2007
Voltas Limited Vs Union of India (UOI)
Delhi High Court · (2007) 02 DEL CK 0065
Arbitration Act, 1940 — Section 30, 33
High Courts12 Feb 2007
Mukhvinder Singh Vs Union of India (UOI) and Another
Delhi High Court · (2007) 02 DEL CK 0031
Passports Act, 1967 — Section 10(3), 6(2)
High Courts12 Feb 2007Dismissed
Narinder Singh Vs Rekha @ Pushpa
Delhi High Court · AIR 2007 Delhi 118 : (2007) 138 DLT 36 : (2007) 1 DMC 510 : (2007) 94 DRJ 142 : (2007) 1 ILR Delhi 685 : (2007) 5 RCR(Civil) 727
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 494
High Courts12 Feb 2007Allowed
Miss Renu Vashist Vs National Capital Territory of Delhi and Another
Delhi High Court · (2007) 138 DLT 32 : (2007) 95 DRJ 190
Constitution of India, 1950 — Article 16