High Courts23 Nov 2006
Upinder Singh Vs State and Others
Delhi High Court · (2007) 93 DRJ 478
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 308, 34, 341, 506
COURT ARCHIVE
Delhi High Court judgments
1,29,973 judgments · page 5,073 of 6,499
High Courts23 Nov 2006
M.L. Gupta and Another Vs Ceat Financial Services Ltd.
Delhi High Court · (2008) 145 CompCas 837 : (2007) 136 DLT 308 : (2007) 77 SCL 73
Companies Act, 1956 — Section 441(2), 529A, 530, 536, 536(2)Negotiable Instruments Act, 1881 (NI) — Section 136, 138, 139, 141, 141(1)Penal Code, 1860 (IPC) — Section 120B, 420
High Courts23 Nov 2006Dismissed
Madhu Rathour Vs The V.C. Delhi University
Delhi High Court · (2009) 93 DRJ 489
Constitution of India, 1950 — Article 14
High Courts23 Nov 2006Allowed
Regional Provident Fund Commissioner Vs Victory Service Station, Kapoor Service Station and Employees Provident Fund Appellate Tribunal
Delhi High Court · (2009) 93 DRJ 207
Constitution of India, 1950 — Article 43Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7A
High Courts22 Nov 2006Dismissed
State (Delhi Administration) Vs Mahinder Singh
Delhi High Court · (2009) 93 DRJ 307 : (2007) 5 RCR(Criminal) 715
Penal Code, 1860 (IPC) — Section 427, 441, 448
High Courts22 Nov 2006Dismissed
Ranjan Dwivedi, Santoshanand and Sudevanand Vs State
Delhi High Court · (2009) 93 DRJ 278
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 219, 311, 386, 391Evidence Act, 1872 — Section 145, 165, 80
High Courts22 Nov 2006Dismissed
S.N.P. Punj Vs Dy. Commissioner of Income Tax, Special Range 15 Maya Rani Punj and Others Vs T.V.P. Punj, Dy. Commissioner of Income Tax, Dy. Commissioner of Income Tax, Special Range XV N.P. Punj Vs Roshan Sahay, Dy.Commissioner of Income Tax, Special Range XV
Delhi High Court · (2007) 207 CTR 325 : (2007) 137 DLT 608 : (2008) 301 ITR 76 : (2007) 158 TAXMAN 136
Criminal Procedure Code, 1973 (CrPC) — Section 173, 240, 482Income Tax Act, 1961 — Section 139(1), 139(2), 139(8), 142(1), 144
High Courts22 Nov 2006Dismissed
Suresh Chand Vs Delhi Transport Corporation
Delhi High Court · (2006) 11 DEL CK 0042
Penal Code, 1860 (IPC) — Section 420
High Courts22 Nov 2006
V.K. Bagga Vs O.P. Arora
Delhi High Court · (2007) CriLJ 1101 : (2007) 2 RCR(Criminal) 810
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts22 Nov 2006Allowed
Management of New Delhi Municipal Committee Vs Mr. R.C. Yaduvanshi, Presiding Officer and Mr. Chander Pal
Delhi High Court · (2006) 11 DEL CK 0010
High Courts21 Nov 2006Allowed
Management of Power Grid Corporation of India Ltd. Vs The Presiding Officer and Others
Delhi High Court · (2007) 137 DLT 419
Constitution of India, 1950 — Article 14, 16, 21, 23, 309Contract Act, 1872 — Section 29Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 7
High Courts21 Nov 2006Allowed
Deen Dayal Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (2007) 113 FLR 485
Constitution of India, 1950 — Article 21
High Courts21 Nov 2006Dismissed
Naval Kishor Nagar and Another Vs Union of India (UOI) and Another
Delhi High Court · (2006) 11 DEL CK 0199
Constitution of India, 1950 — Article 14, 16, 311
High Courts21 Nov 2006Disposed Off
Libra Bus Service Pvt. Ltd. Vs Delhi Transport Corporation
Delhi High Court · (2006) 11 DEL CK 0198
High Courts21 Nov 2006Disposed Off
J.K. Woolen Industries Vs Shri Surinder Pal Kapoor
Delhi High Court · (2009) 93 DRJ 202
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14B, 14C, 14D
High Courts21 Nov 2006Dismissed
Prakash Chand Jaiswal Vs Union of India (UOI)
Delhi High Court · (2010) 256 ELT 378
Customs Act, 1962 — Section 128, 128A, 129DD, 129DD(1)Limitation Act, 1963 — Section 5
High Courts21 Nov 2006Dismissed
Ram Jatan Tripathi Vs The Management of Universal Security and Detective
Delhi High Court · (2006) 11 DEL CK 0043
Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 10, 10(4), 18(1)
High Courts21 Nov 2006
Sushil Kumar Uppal Vs Shankar P. Jethani and Another
Delhi High Court · (2007) 137 DLT 245 : (2009) 93 DRJ 266
Penal Code, 1860 (IPC) — Section 405, 406
High Courts21 Nov 2006Dismissed
Mrs. Shanti Rani Vs The Presiding Officer and Others
Delhi High Court · (2006) 11 DEL CK 0017
High Courts21 Nov 2006Dismissed
Vijay Pal Singh Vs D.P. Arora and Another
Delhi High Court · (2006) 11 DEL CK 0012
Industrial Disputes Act, 1947 — Section 33, 33(2)