High Courts29 Nov 2007Dismissed
National Insurance Company Vs Smt. Sarla and Others
Delhi High Court · (2007) 11 DEL CK 0237
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 5,019 of 6,586
High Courts29 Nov 2007Dismissed
Madan Lal Vs Kanwal Sethi and Others
Delhi High Court · (2007) 11 DEL CK 0230
High Courts29 Nov 2007
Polo Amusement Park Ltd. Vs EPF Applt. Tribunal and Another
Delhi High Court · (2008) 147 DLT 233 : (2008) 100 DRJ 168 : (2008) 117 FLR 202 : (2008) 2 LLJ 355
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7A
High Courts29 Nov 2007Dismissed
A.R. Dial Dced. thr. Rajan Kumar Vs DCM Shriram Consolidated Ltd.
Delhi High Court · (2008) 147 DLT 288 : (2008) 117 FLR 394 : (2008) 2 LLJ 450
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts29 Nov 2007Allowed
Shri Mohan Lal Kukreja Vs Shri Sunder Kukreja and Others
Delhi High Court · (2008) 1 ARBLR 17 : (2008) 100 DRJ 249
Arbitration Act, 1940 — Section 20, 33, 39, 9Contract Act, 1872 — Section 62
High Courts29 Nov 2007Allowed
Rajinder Kumar Aggarwal and Others Vs Union of India (UOI) and Another
Delhi High Court · (2007) 99 DRJ 700 : (2008) 1 ILR Delhi 968
High Courts29 Nov 2007
The Central Agricultural University Vs Bhargava and Associates Pvt. Ltd. and Others
Delhi High Court · (2007) 11 DEL CK 0058
Arbitration and Conciliation Act, 1996 — Section 13(5), 16(6), 34, 9Architects Act, 1972 — Section 37
High Courts29 Nov 2007Dismissed
Rakesh Kumar Sharma Vs The Central Bureau of Investigation
Delhi High Court · (2007) 11 DEL CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 389Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts29 Nov 2007Dismissed
Sutesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2007) 99 DRJ 716
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Central Reserve Police Force Rules, 1955 — Rule 11, 16Constitution of India, 1950 — Article 226
High Courts29 Nov 2007
Sh. Anil Katyal Vs Municipal Corporation of Delhi
Delhi High Court · (2007) 11 DEL CK 0054
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts29 Nov 2007Dismissed
Sh. K.K. Mehrotra Vs Smt. Rattan Prabha
Delhi High Court · (2007) 11 DEL CK 0053
Hindu Adoptions and Maintenance Act, 1956 — Section 11(6)
High Courts29 Nov 2007Dismissed
Ms. Urmila Vs Sh. Chander Mohan Sharma
Delhi High Court · (2007) 11 DEL CK 0052
Civil Procedure Code, 1908 (CPC) — Section 107Delhi Rent Control Act, 1958 — Section 50Transfer of Property Act, 1882 — Section 106
High Courts29 Nov 2007
Court on its own motion Vs State and Others
Delhi High Court · (2007) 11 DEL CK 0051
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 20 Rule 5, Order 41 Rule 31, 2(9)Constitution of India, 1950 — Article 192(1)Criminal Procedure Code, 1973 (CrPC) — Section 264, 354, 387
High Courts29 Nov 2007Dismissed
Ghanshyam and Others Vs D.S.S.S.B. and Others
Delhi High Court · (2007) 99 DRJ 554
Constitution of India, 1950 — Article 14, 141, 16, 226
High Courts29 Nov 2007Dismissed
Commissioner of Income Tax Vs Bimla Goel
Delhi High Court · (2007) 11 DEL CK 0027
High Courts28 Nov 2007Allowed
Sumit Bhatia and Others Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2007) 99 DRJ 518
Central Bord Secondary Educations Examination Rules — Rule 40, 40.1, 43
High Courts28 Nov 2007Dismissed
Commissioner of Income Tax Vs Indocon Finance and Investment Ltd.
Delhi High Court · (2007) 11 DEL CK 0227
High Courts28 Nov 2007
Mrs. Meena Sharma Vs Mr. D.K. Jain and Others
Delhi High Court · (2007) 11 DEL CK 0214
Delhi School Education Rules, 1973 — Rule 116
High Courts28 Nov 2007Dismissed
National Insurance Company Vs Shri Rajender Kumar and Others
Delhi High Court · (2009) ACJ 66
Motor Vehicles Act, 1988 — Section 170
High Courts28 Nov 2007Disposed Off
Commissioner of Income Tax Vs Mahavir Alluminimum Limited
Delhi High Court · (2008) 214 CTR 45 : (2008) 1 ILR Delhi 962 : (2008) 297 ITR 77
Income Tax Act, 1961 — Section 145, 145A, 260A, 44AB