High Courts26 Nov 2007Dismissed
Union of India (UOI) Vs The Tata Iron and Steel Co. Ltd.
Delhi High Court · (2007) 11 DEL CK 0203
Railways Act, 1989 — Section 73, 93
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 5,021 of 6,586
High Courts26 Nov 2007Dismissed
National Insurance Co. Ltd. Vs Shashi Kant Gupta and Others
Delhi High Court · (2007) 11 DEL CK 0183
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts26 Nov 2007Disposed Off
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (2007) 11 DEL CK 0182
Finance Act, 1963 — Section 8Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 139(8)
High Courts26 Nov 2007Allowed
The Management, K.L. Rathi Steel Ltd. Vs Smt. Kamlesh Kumari and Others
Delhi High Court · (2007) 11 DEL CK 0181
Employees State Insurance Act, 1948 — Section 2(8)
High Courts26 Nov 2007
Sh. Abhishek Khanna Vs Smt. Ritika Seth
Delhi High Court · (2008) 146 DLT 316 : (2008) 100 DRJ 337 : (2007) 11 ILR Delhi 22 : (2008) 2 JCR 445
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts26 Nov 2007Allowed
Rajiv Makhijani (HUF) Vs Lal Babu
Delhi High Court · (2007) 11 DEL CK 0179
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23ALimitation Act, 1963 — Section 5
High Courts26 Nov 2007Allowed
Gyanender Prasad Tewari Vs Om Prakash and Another
Delhi High Court · (2007) 11 ILR Delhi 31
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 16 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 115, 340Specific Relief Act, 1963 — Section 42, 43
High Courts26 Nov 2007Allowed
Dr. K.K. Aggarwal Vs State of NCT of Delhi and Another
Delhi High Court · (2007) 11 DEL CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 506
High Courts26 Nov 2007Allowed
Dinesh Kumar Vs State of NCT of Delhi and Others
Delhi High Court · (2007) 11 DEL CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts26 Nov 2007Allowed
Gurmeet Singh Sawhney Vs State of NCT of Delhi and Another
Delhi High Court · (2007) 11 DEL CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 166, 34, 403, 406
High Courts26 Nov 2007Allowed
Sunil Gupta and Another Vs State of NCT of Delhi and Others
Delhi High Court · (2007) 11 DEL CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 166, 34, 408, 409, 418
High Courts26 Nov 2007Dismissed
Pukraj Ganeshmal Jain Vs Enforcement Directorate and Another
Delhi High Court · (2008) 100 DRJ 125
Foreign Exchange Regulation Act, 1973 — Section 40, 52, 52(2)
High Courts26 Nov 2007
The New India Assurance Co. Ltd. Vs Shri Akshoy Kumar Paul and Another
Delhi High Court · (2007) 99 DRJ 547 : (2008) 1 ILR Delhi 957
High Courts26 Nov 2007Dismissed
Shri Man Mohan Verma Vs Ms. Sheela sharma and Others
Delhi High Court · (2007) 99 DRJ 538
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
High Courts26 Nov 2007Dismissed
Smt. Poonam Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2007) 11 DEL CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482
High Courts23 Nov 2007Dismissed
Suraj Prakash Vats Vs Central Board of Irrigation and Power and Another
Delhi High Court · (2007) 11 DEL CK 0303
Constitution of India, 1950 — Article 226, 227
High Courts23 Nov 2007Dismissed
Smita Chaudhary Vs Uma Devi
Delhi High Court · (2008) 100 DRJ 293
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts23 Nov 2007Dismissed
Dhawandeep Residents Welfare Association (Regd.) Vs Star Estate Management Ltd.
Delhi High Court · (2007) 99 DRJ 546
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Nov 2007Dismissed
Arvind Bhandari Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2007) 11 DEL CK 0235
Constitution of India, 1950 — Article 226
High Courts23 Nov 2007Dismissed
Swaran Singh Vs Bhupender Kaur and Others
Delhi High Court · (2007) 99 DRJ 544