High Courts30 Nov 2007Allowed
National Highways Authority of India Vs ITD Cementation India Ltd.
Delhi High Court · (2007) 4 ARBLR 555 : (2008) 100 DRJ 431
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 5,018 of 6,586
High Courts30 Nov 2007Dismissed
Ex. Const. Raj Kumar Vs Lt. Governor and Others
Delhi High Court · (2007) 11 DEL CK 0020
Constitution of India, 1950 — Article 226
High Courts30 Nov 2007Dismissed
Dr. Dinesh Kumar Paliwal Vs Union of India (UOI) and Another
Delhi High Court · (2007) 11 DEL CK 0019
High Courts30 Nov 2007Dismissed
Shri Jit Ram (Decd.) thr. LRs. Vs Smt. Samey Kaur (Decd. thr. LRs.) and Others
Delhi High Court · (2007) 11 DEL CK 0018
Delhi Land Reforms Act, 1954 — Section 11
High Courts30 Nov 2007Dismissed
Smt. Bimla Rai and Another Vs Smt. Sadhana Rai and Others
Delhi High Court · (2007) 11 DEL CK 0017
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13, 151Delhi High Court Rules and Orders — Rule 5Registration Act, 1908 — Section 17, 49
High Courts30 Nov 2007Dismissed
Ashok Malhotra Vs Central Bureau of Investigation
Delhi High Court · (2007) 11 DEL CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 173(2), 173(8)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts30 Nov 2007Dismissed
Ahluwalia Contracts (India) Ltd. Vs Housing and Urban Development Corporation and Another
Delhi High Court · (2007) 4 ARBLR 539 : (2008) 100 DRJ 461 : (2008) 1 ILR Delhi 982
Arbitration and Conciliation Act, 1996 — Section 12, 12(3), 13(2), 13(3), 13(4)Partnership Act, 1932 — Section 69
High Courts30 Nov 2007Dismissed
Neena Sinha Vs Union of India (UOI) and Others
Delhi High Court · (2008) 100 DRJ 55
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226
High Courts30 Nov 2007Dismissed
Devinder Kumar and Another Vs Delhi Development Authority
Delhi High Court · (2008) 100 DRJ 470
Constitution of India, 1950 — Article 309
High Courts30 Nov 2007
Roop Ram Memorial Educational Society (Regd.) Vs The Director of Education and Another
Delhi High Court · (2008) 100 DRJ 457
Delhi Development Act, 1957 — Section 22(3), 22(56)Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 4(2), 5Delhi School Education Rules, 1973 — Rule 44
High Courts30 Nov 2007Dismissed
Tek Ram Dahiya Vs Punjab National Bank and Others
Delhi High Court · (2007) 11 DEL CK 0011
High Courts30 Nov 2007Dismissed
Havaldar Shital Prasad Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 100 DRJ 496
Constitution of India, 1950 — Article 226
High Courts30 Nov 2007
R.B. Arora Vs State
Delhi High Court · (2008) 100 DRJ 509 : (2008) 2 ILR Delhi 25
Criminal Procedure Code, 1973 (CrPC) — Section 468(1), 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 31, 5(1), 5(2)
High Courts30 Nov 2007
Mohd. Altaf Vs State of NCT of Delhi
Delhi High Court · (2007) ILR Delhi 106 Supp
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 57
High Courts30 Nov 2007Dismissed
Ram Narain Jha Vs T.M. Apartments Pvt. Ltd.
Delhi High Court · (2007) 99 DRJ 724 : (2008) 1 ILR Delhi 998
Constitution of India, 1950 — Article 226
High Courts30 Nov 2007Dismissed
Mr. Umesh Chandra Sood Vs Municipal Corporation of Delhi
Delhi High Court · (2007) 99 DRJ 682
Constitution of India, 1950 — Article 14, 21
High Courts30 Nov 2007Allowed
Smt. Bhauri Devi (Deceased) through her legal heirs Vs Shri Mahender Kumar
Delhi High Court · (2008) 146 DLT 117
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts29 Nov 2007Disposed Off
MCD and Another Vs Jabid Sekh
Delhi High Court · (2007) 11 ILR Delhi 100 Supp
High Courts29 Nov 2007Dismissed
Amit Kumar Gupta and Another Vs MCD and Another
Delhi High Court · (2008) 2 ILR Delhi 1
Constitution of India, 1950 — Article 19
High Courts29 Nov 2007Dismissed
MKD National Public School and Another Vs Govt. of NCT and Others
Delhi High Court · (2008) 100 DRJ 490
Constitution of India, 1950 — Article 14, 226Delhi School Education Rules, 1973 — Rule 44, 50, 51