High Courts06 Dec 2007
Commissioner of Income Tax Vs Nirula Corner House Ltd.
Delhi High Court · (2008) 167 TAXMAN 318
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 5,015 of 6,586
High Courts06 Dec 2007
Mohan Meakin Ltd. Vs Mr. Krishan Dutt Yadav
Delhi High Court · (2007) 12 DEL CK 0042
Evidence Act, 1872 — Section 65BLimitation Act, 1963 — Article 1
High Courts05 Dec 2007Dismissed
Anand Kumar Deepak Kumar Vs Haldiram Bhujiawala and Others
Delhi High Court · (2007) 11 ILR Delhi 151 Supp
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2AConstitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12, 22
High Courts05 Dec 2007Disposed Off
Krishan Lal and Others Vs MCD and Others
Delhi High Court · (2008) 100 DRJ 726
Delhi Municipal Corporation Act, 1957 — Section 317, 318, 322
High Courts05 Dec 2007Dismissed
Delhi Transport Corporation Vs Shri B.P. Singhal and Others
Delhi High Court · (2008) 101 DRJ 460
Motor Vehicles Act, 1988 — Section 163A, 168Penal Code, 1860 (IPC) — Section 278, 304A
High Courts05 Dec 2007Dismissed
Commissioner of Income Tax, Delhi Vs Indocount Finance Ltd.
Delhi High Court · (2007) 12 DEL CK 0145
High Courts05 Dec 2007Allowed
Smt. Shama Vs Sandeep Verma
Delhi High Court · (2007) 12 DEL CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 315, 34, 406, 498A
High Courts05 Dec 2007Dismissed
Birender Singh Vs State (NCT of Delhi) and Another
Delhi High Court · (2008) 1 BC 452
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts05 Dec 2007
Stresscon Industries Ltd. Vs Ircon International Ltd.
Delhi High Court · (2008) 1 ARBLR 47 : (2008) 100 DRJ 14
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 13, 14, 15Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Dec 2007Allowed
DTC Vs The Presiding Officer, Industrial Tribunal No. II and Others
Delhi High Court · (2007) 12 DEL CK 0066
Industrial Disputes Act, 1947 — Section 11(7), 33(2)
High Courts05 Dec 2007Dismissed
Okwun Udensi Vs Customs
Delhi High Court · (2007) 12 DEL CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28, 50, 55
High Courts05 Dec 2007
Naresh Maheshwari Vs Delhi Development Authority
Delhi High Court · (2007) 12 DEL CK 0064
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6)
High Courts05 Dec 2007
Impex Trading Gmbh Vs Anunay Fab. Ltd. and Others
Delhi High Court · (2008) 1 ARBLR 50 : (2008) 100 DRJ 69
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts05 Dec 2007Dismissed
Chadha Investments Vs Sh. Achinder Singh Solanki
Delhi High Court · (2007) 12 DEL CK 0028
High Courts04 Dec 2007Dismissed
Commissioner of Income Tax Vs Arvind Construction Co. Ltd.
Delhi High Court · (2008) 215 CTR 363 : (2009) 317 ITR 276 : (2008) 172 TAXMAN 5
Income Tax Act, 1961 — Section 80HHB, 80IA
High Courts04 Dec 2007Dismissed
Ravinder Kumar Sharma Vs O.P. Sharma and Another
Delhi High Court · (2008) 100 DRJ 108
Delhi Rent Control Act, 1958 — Section 14(1), 25(B), 25B(8)
High Courts04 Dec 2007Dismissed
United India Insurance Co. Ltd. Vs Smt. Sona Devi and Others
Delhi High Court · (2007) 12 DEL CK 0166
Motor Vehicles Act, 1988 — Section 149, 149(2), 166, 168, 170
High Courts04 Dec 2007Dismissed
National Insurance Co. Ltd. Vs Smt. Sheela Devi and Others
Delhi High Court · (2007) 12 DEL CK 0112
Motor Vehicles Act, 1988 — Section 173
High Courts04 Dec 2007Dismissed
National Insurance Co. Ltd. Vs Budhi Sagar Shukla and Others
Delhi High Court · (2007) 12 DEL CK 0105
Motor Vehicles Act, 1988 — Section 157, 169, 173, 174, 175
High Courts04 Dec 2007Dismissed
National Insurance Co. Ltd. Vs Vivek Mishra and Others
Delhi High Court · (2007) 12 DEL CK 0104
Motor Vehicles Act, 1988 — Section 157, 169, 173, 174, 175