High Courts11 Dec 2007
Everonn Systems India Limited Vs Directorate of Education
Delhi High Court · (2007) 4 ARBLR 549 : (2008) 100 DRJ 155
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 5,013 of 6,586
High Courts11 Dec 2007Dismissed
Microsoft Corporation and Another Vs Mr. A. Jain and Others
Delhi High Court · (2008) 36 PTC 346
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 9 Rule 6
High Courts11 Dec 2007Dismissed
Narendra Singh Panwar Vs State Council of Educational Research and Training and Another
Delhi High Court · (2007) 12 DEL CK 0160
High Courts11 Dec 2007
Commissioner of Income Tax, Delhi Vs R.D. Ramnath Company (HUF)
Delhi High Court · (2007) 12 DEL CK 0144
Income Tax Act, 1961 — Section 260A
High Courts11 Dec 2007Dismissed
Union of India (UOI) and Others Vs Lal Chand
Delhi High Court · (2007) 12 DEL CK 0124
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Dec 2007Dismissed
National Insurance Co. Ltd. Vs Mamta and Others
Delhi High Court · (2008) 101 DRJ 455
Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 173
High Courts11 Dec 2007
Smt. Anita Arora and Others Vs Shri Sanjay and Others
Delhi High Court · (2007) 12 DEL CK 0109
High Courts11 Dec 2007
Pushpa Devi and Others Vs United India Insurance Co. Ltd.
Delhi High Court · (2007) ILR Delhi 178 Supp
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 171Workmens Compensation Act, 1923 — Section 4A(3)
High Courts10 Dec 2007Dismissed
Hartlay Knits Vs DVH Industries Inc. and Another
Delhi High Court · (2008) 100 DRJ 34
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Dec 2007Dismissed
Indrawati and Another Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) 100 DRJ 53
High Courts10 Dec 2007Dismissed
Commissioner of Income Tax Vs Asian Hotels Limited
Delhi High Court · (2008) 215 CTR 84 : (2008) 100 DRJ 454 : (2010) 323 ITR 490
Income Tax Act, 1961 — Section 22, 23(1), 28
High Courts10 Dec 2007Dismissed
Smt. Deepa Arora Vs Mr. Saurabh Arora and Another
Delhi High Court · (2007) 12 DEL CK 0116
Evidence Act, 1872 — Section 63Hindu Marriage Act, 1955 — Section 13(1)Succession Act, 1925 — Section 2, 370, 372, 63
High Courts10 Dec 2007Dismissed
Shri Jawahar Singh Vs Smt. Bala Jain and Others
Delhi High Court · (2007) 12 DEL CK 0107
High Courts10 Dec 2007Dismissed
New India Assurance Co. Vs Harmesh Kaur and Others
Delhi High Court · (2007) 12 DEL CK 0102
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts10 Dec 2007Allowed
BPL Limited Vs Morgan Securities and Credits Pvt. Ltd. and Others
Delhi High Court · (2008) 1 ARBLR 325 : (2008) 101 DRJ 188
Arbitration and Conciliation Act, 1996 — Section 17, 37
High Courts07 Dec 2007Dismissed
Sh. Y.N. Prasad Vs The Management of Sharan Society for S.T.U.P.
Delhi High Court · (2007) 12 DEL CK 0206
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts07 Dec 2007Disposed Off
Banshi Lal and Another Vs NCT of Delhi and Another
Delhi High Court · (2008) 1 DMC 262
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts07 Dec 2007Dismissed
Pyare Lal and Others Vs New Delhi Municipal Committee
Delhi High Court · (2008) 100 DRJ 29
Industrial Disputes Act, 1947 — Section 25, 25B, 25F, 25FF, 25FFF
High Courts07 Dec 2007Dismissed
Shanti Mukand Hospital Vs Ms. Rinchu and Others
Delhi High Court · (2008) 146 DLT 148 : (2008) 100 DRJ 43
Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 336, 338
High Courts07 Dec 2007Dismissed
Rohit Kumar Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2008) 100 DRJ 160
Criminal Procedure Code, 1973 (CrPC) — Section 482Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 420, 468, 471