COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 5,014 of 6,586

High Courts07 Dec 2007Dismissed

Gaurav Nagpal Vs Sumedha Nagpal

Delhi High Court · (2008) 1 DMC 166 : (2008) 100 DRJ 329

Criminal Procedure Code, 1973 (CrPC) — Section 125, 340Evidence Act, 1872 — Section 56, 57Hindu Adoptions and Maintenance Act, 1956 — Section 18

High Courts07 Dec 2007Dismissed

Council of Scientific and Industrial Research and Others Vs Parideen and Others

Delhi High Court · (2007) 12 DEL CK 0191

High Courts07 Dec 2007Dismissed

Arti Arora Vs Phool Chand Jain

Delhi High Court · (2008) 100 DRJ 615

High Courts07 Dec 2007Dismissed

Union of India (UOI) Vs Jagmohan Singh Chairman, Railway Board Vs Northern Railway Physically Handicapped Employees Welfare Association and Others

Delhi High Court · (2008) 116 FLR 676 : (2008) 1 ILR Delhi 1039 : (2008) 3 SLJ 80

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 33, 47, 47(2)

High Courts07 Dec 2007Disposed Off

Smt. Rekha Vs The State and Others

Delhi High Court · (2007) 12 DEL CK 0167

High Courts07 Dec 2007Disposed Off

Smt Rekha Vs The State and Others

Delhi High Court · (2007) 12 DEL CK 0158

High Courts07 Dec 2007Dismissed

Commissioner of Income Tax Vs Mohd. Shahid

Delhi High Court · (2007) 12 DEL CK 0147

Income Tax Act, 1961 — Section 158BC, 260A

High Courts07 Dec 2007Allowed

Manoj Kataria and Others Vs State and Another

Delhi High Court · (2007) 12 DEL CK 0123

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 506

High Courts07 Dec 2007Allowed

Mahinder Pal Singh and Others Vs State and Another

Delhi High Court · (2007) 12 DEL CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 34

High Courts07 Dec 2007

Saraswati Devi and Others Vs Ombir Singh and Others

Delhi High Court · (2007) 12 DEL CK 0106

High Courts07 Dec 2007

Sh. Ramehar and Others Vs Vinod Kumar and Others

Delhi High Court · (2007) 12 DEL CK 0100

Motor Vehicles Act, 1988 — Section 168

High Courts07 Dec 2007

National Insurance Co. Ltd. Vs Smt. Kartari Devi and Others

Delhi High Court · (2007) 12 DEL CK 0099

High Courts07 Dec 2007

Rajesh Kumar Vs Union of India (UOI) and Others

Delhi High Court · (2008) 146 DLT 588 : (2008) 100 DRJ 475 : (2008) 3 SLJ 512

Administrative Tribunals Act, 1985 — Section 14(1), 15, 15(1), 17, 20Constitution of India, 1950 — Article 134, 136, 226, 227Contempt of Courts Act, 1971 — Section 12, 19, 19(1)

High Courts07 Dec 2007

Gautam Nagar Residents Assn. (Regd.) Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2008) 100 DRJ 23

High Courts07 Dec 2007Allowed

Canara Bank Vs P. Umesh Pai

Delhi High Court · (2008) 146 DLT 264 : (2008) 100 DRJ 25 : (2008) 116 FLR 673 : (2008) 1 ILR Delhi 1033 : (2008) 3 SLJ 93

High Courts07 Dec 2007

In Re : Sahara Airlines Ltd.

Delhi High Court · (2008) 100 DRJ 40 : (2009) 121 FLR 156 : (2008) 2 LLJ 236

High Courts06 Dec 2007Dismissed

United India Insurance Co. Ltd. Vs Meenakshi and Others

Delhi High Court · (2008) ACJ 2478

Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 173

High Courts06 Dec 2007Allowed

Delhi Development Authority Vs Rajindra Properties and Industries

Delhi High Court · (2008) 2 ILR Delhi 36

Limitation Act, 1963 — Section 5

High Courts06 Dec 2007Dismissed

Shiksha Devi and Others Vs Gaon Sabha Rithala and Others

Delhi High Court · (2008) 146 DLT 697

Civil Procedure Code, 1908 (CPC) — Section 9Delhi Land Reforms Act, 1954 — Section 185, 67, 81Land Acquisition Act, 1894 — Section 11, 18, 30

High Courts06 Dec 2007Allowed

Om Prakash and Others Vs State of NCT of Delhi and Another

Delhi High Court · (2007) 12 DEL CK 0121

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 308