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Delhi High Court judgments

1,21,811 judgments · page 495 of 6,091

High Courts14 Oct 2025Dismissed

Moti Lal Vs State

Delhi High Court · (2025) 10 DEL CK 2022

Cr.P.C.-Section 374(2), 428, 313POCSO Act-Section 6, 18, 2(d)IPC-Section 376
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High Courts14 Oct 2025Dismissed

Kamruddin Khan @ Bhole & Anr. Vs Govt. Of N.C.T. Of Delhi & Anr.

Delhi High Court · (2025) 10 DEL CK 2053

Indian Penal Code, 1860-Section 302 read with Section 34, 302, 34, 308, 299, 300, 304, 304 Part I, 304 Part II, 304 Part I/II, clause (b) of Section 299, (2) of Section 300, (3) of Section 300, thirdly of Section 300, Illustration (b) of Section 300
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High Courts14 Oct 2025Dismissed

Mr. Kenechukwu Okafor Vs State Of NCT Of Delhi

Delhi High Court · (2025) 10 DEL CK 2056

Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 528Code of Criminal Procedure (Cr.P.C), 1973-Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 21(c), 37, 42, 50, 52(2)(A), 52A
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High Courts14 Oct 2025Dismissed

Arjun Patil Vs UOI & Ors.

Delhi High Court · (2025) 10 DEL CK 2087

Foreign Exchange Management Act, 1999-Section 35, 51, 54, 56, 63Foreign Exchange Regulation Act, 1973-Section 8(1), 8(2), 13, 18(1)(a), 18-A, 19(1)(a), 34, 37, 40, 40(3), 44(2), 50, 51, 52, 54, 55, 56, 57, 58, 59, 61, 61(1)(ii), 63, 64, 64(2)FERA, 1947
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High Courts14 Oct 2025Dismissed

Pragati Kesharwani Vs Union Of India M/O Petroleum And Natural Gas & Ors.

Delhi High Court · (2025) 10 DEL CK 2090

Rights of Persons with Disabilities Act, 2016-Section 2(s), 2(y), 3(1), 3(3), 3(5), 20(2), 76Persons with Disabilities (Equal Opportunities, Protections of Rights and Full Participation) Act, 1995-Section 32, 33, 47Oil and Natural Gas Corporation Limited Medical Examination of Employees Rules, 1996-Rule 2.1, 3(e), 5, 6, 6.2, 6.7
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High Courts14 Oct 2025Dismissed

Sunair Hotel Ltd. Vs State & Anr.

Delhi High Court · (2025) 10 DEL CK 2125

Code of Criminal Procedure, 1973-Section 190, 195, 195(1)(a)(i), 195(1)(b), 195(1)(b)(i), 195(1)(b)(ii), 340, 482, 483Indian Penal Code, 1860-Section 34, 120-B, 182, 193 to 196, 199, 200, 205 to 211, 211, 228, 378, 379, 380, 403, 406, 408, 409, 411, 414, 420, 424, 427, 447
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