High Courts14 Oct 2025Allowed
Central Govt Services Co Operative Land And Group Vs Alka Rastogi
Delhi High Court · (2025) 10 DEL CK 2286
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 496 of 6,091
High Courts14 Oct 2025Disposed Of
Atharva Chaudhary & Anr.Vs State Nct Of Delhi & Ors.
Delhi High Court · (2025) 10 DEL CK 1271
Constitution of India, 1950 - Article 226 Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal procedure, 1973 - Section 91, 155(2), 156(1), 161, 164, 173, 239, 482Indian Penal Code, 1860 - Section 34, 323, 341, 354, 354A, 506, 509
High Courts14 Oct 2025Partly Allowed
Mohd.Saddiq Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 10 DEL CK 1270
Code of Criminal Procedure, 1973 - Section 313, 374(2)Foreigners Act, 1946 - Section 3, 13, 14
High Courts14 Oct 2025Dismissed
Kenechukwu Okafor Vs State Of Nct Of Delhi
Delhi High Court · (2025) 10 DEL CK 1269
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 21(c), 37, 42, 50, 52A, 52(2)(A)
High Courts14 Oct 2025Dismissed
M/s Tarini Minerals Pvt Ltd Vs Union Of India & Anr
Delhi High Court · (2025) 10 DEL CK 1268
Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 4A(4), 8A, 8A(3), 9B(1), 10A(3), 13, 13(2), 15, 30General Clauses Act, 1897 - Section 6
High Courts13 Oct 2025Dismissed
Koninklijke Philips N.V. Vs M. Bathla & Anr.
Delhi High Court · (2025) 10 DEL CK 1719
Indian Patents Act, 1970-Section 3(k), 10(4)(c), 48, 104A, 1st ScheduleCode of Civil Procedure, 1908-Order I Rules 3 and 9, VII Rule 11(d)Indian Evidence Act, 1872-Section 23, 57
High Courts13 Oct 2025Disposed Of
Delhi Ki Galiyan NGO Vs Deputy Commissioner & Ors.
Delhi High Court · (2025) 10 DEL CK 1721
BNS Act
High Courts13 Oct 2025Dismissed
Aadarsh Mishra Vs School Of Open Learning University Of Delhi
Delhi High Court · (2025) 10 DEL CK 1732
Right to Information Act, 2005-Section 8(1)(d), 7(9), 4(1)(a), 2(i), 2(j)
High Courts13 Oct 2025Disposed Of
Ghulam Hasnain Vs MCD & Anr.
Delhi High Court · (2025) 10 DEL CK 1753
UBBL, 2016
High Courts13 Oct 2025Disposed Of
Ashok Kumar Vs The Commissioner MCD & Anr.
Delhi High Court · (2025) 10 DEL CK 1754
Delhi Municipal Corporation Act, 1957-Section 344(1), 343
High Courts13 Oct 2025Dismissed
Municipal Corporation Of Delhi Through Its Executive Engineer Vs Mafatlal Industries Limited
Delhi High Court · (2025) 10 DEL CK 1800
Arbitration and Conciliation Act, 1996-Section 34, 34(3), 33
High Courts13 Oct 2025Allowed
M/s H P Spinning Mills Pvt. Ltd. Vs United India Insurance Co. Ltd.
Delhi High Court · (2025) 10 DEL CK 1806
Arbitration & Conciliation Act, 1996-Section 11, 34, 37Code of Civil Procedure, 1908-Section 151Indian Contract Act, 1872-Section 28
High Courts13 Oct 2025Allowed
Amit Kapania & Ors. Vs The State (NCT of Delhi) & Anr.
Delhi High Court · (2025) 10 DEL CK 1810
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts13 Oct 2025Dismissed
Sh Dinesh Singhal Alias Sindhal Vs Deepak Jain & Anr.
Delhi High Court · (2025) 10 DEL CK 1812
CPC-Order VII Rule 11, VII Rule 10Delhi Municipal Corporation Act-Section 347B, 347E, 343DMC (Amendment) Act, 1984-Section 7
High Courts13 Oct 2025Dismissed
Vinod Gupta Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 10 DEL CK 1828
BNSS, 2023-Section 430, 528IPC-Section 302Cr.P.C-Section 313
High Courts13 Oct 2025Disposed Of
Urmila Devi Vs The State NCT Of Delhi
Delhi High Court · (2025) 10 DEL CK 1832
Constitution of India-Article 226
High Courts13 Oct 2025Allowed
Sumant Batra Vs State NCT Of Delhi
Delhi High Court · (2025) 10 DEL CK 1834
IPC-Section 420, 406, 120B, 34Negotiable Instruments Act-Section 138Prevention of Corruption Act
High Courts13 Oct 2025Allowed
Vishal Yadav & Anr. Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 10 DEL CK 1844
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 406, 420, 120B
High Courts13 Oct 2025Allowed
Dharmender Verma & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 10 DEL CK 1845
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34
High Courts13 Oct 2025Allowed
Ms. Karishma Oberoi Vs Ajay Kumar & Anr.
Delhi High Court · (2025) 10 DEL CK 1876
Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, VI Rule 4, 14 Rule 2(2)Delhi High Court Act, 1996-Section 10