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Delhi High Court judgments

1,31,711 judgments · page 4,926 of 6,586

High Courts08 Aug 2008

Smt. Veeran Devi Vs S. Subhash

Delhi High Court · (2008) 12 ILR Delhi 1 Supp

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 7 Rule 2, Order 7 Rule 7Evidence Act, 1872 — Section 114(e)General Clauses Act, 1897 — Section 27
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High Courts08 Aug 2008Dismissed

DDA Vs Jagdish Chopra

Delhi High Court · (2008) 08 DEL CK 0043

Civil Procedure Code, 1908 (CPC) — Section 100Delhi Development Act, 1957 — Section 43, 43(1)General Clauses Act, 1897 — Section 27
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High Courts08 Aug 2008Dismissed

Priyanka Vivek Batra Vs Neeru Malik and Others

Delhi High Court · (2008) 154 DLT 354 : (2008) 3 ILR Delhi 87 Supp

Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1), 4(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 7 Rule 11, 16Limitation Act, 1963 — Article 58
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High Courts08 Aug 2008Allowed

Sanjay Banaik Vs State and Another

Delhi High Court · (2008) 106 DRJ 93 : (2008) 4 JCC 371

Criminal Procedure Code, 1973 (CrPC) — Section 251, 319, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141(2), 142
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